High Courts26 Nov 1996
State of Rajasthan Vs Larsen and Toubro Ltd.
Delhi High Court · (1996) 11 DEL CK 0009
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 5 of 51
High Courts23 Nov 1996
Hindustan Lever Limited Vs Susi Chemical Pvt. Limited
Delhi High Court · (1996) 5 AD 225 : (1997) 65 DLT 1060
High Courts22 Nov 1996
Niagara Hotels and Builders (P) Ltd. Vs Union of India and Others
Delhi High Court · (1997) 5 AD 464 : (1997) 1 BC 373 : (1997) 65 DLT 826 : (1997) 40 DRJ 30
Delhi Municipal Corporation Act, 1957 — Section 478(2)
High Courts22 Nov 1996
Pranav Saraswat Vs Sapna Saraswat and Another
Delhi High Court · (1997) 66 DLT 522 : (1997) 1 DMC 527
Penal Code, 1860 (IPC) — Section 406
High Courts21 Nov 1996Dismissed
Shri P.V. Narasimha Rao, Capt. Satish Sharma, Shri Nemi Chand Jain and Shri K.N. Aggarwal Vs State (CBI) and The Directorate of Enforcement
Delhi High Court · (1997) 1 ILR Delhi 507
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 204(1), 437, 438, 438(1), 438(3)
High Courts21 Nov 1996
P.V. Narasimha Rao Vs State (Central Bureau of Investigation)
Delhi High Court · (1997) CriLJ 961 : (1996) 64 DLT 797 : (1997) 40 DRJ 116 : (1997) 1 RCR(Criminal) 287
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts21 Nov 1996
Commissioner of Income Tax Vs Northern India Iron and Steel Co. Ltd.
Delhi High Court · (1997) 226 ITR 342
High Courts21 Nov 1996
Janak Raj Jai Vs H.D. Deve Gowda and Others
Delhi High Court · (1996) 3 AD 670 : (1996) 63 DLT 271
Constitution of India, 1950 — Article 226
High Courts20 Nov 1996
Delhi Steel Rolling Mills Vs New India Metal Traders Madarsa Sadat
Delhi High Court · (1997) 65 DLT 997
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts18 Nov 1996
R.K. Goel Abhey Kumar Jain Vs Union of India
Delhi High Court · (1997) 1 AD 120 : (1996) 39 DRJ 641
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts18 Nov 1996
Bank of Maharashtra and Another Vs Om Parkash Malvaliya
Delhi High Court · (1997) 2 ILR Delhi 135
Probation of Offenders Act, 1958 — Section 12
High Courts18 Nov 1996
Maha Singh Vs Union of India
Delhi High Court · (1997) RLR 179
Land Acquisition Act, 1959 — Section 4
High Courts15 Nov 1996
C.P. Rai Vs Krishan Lai Sharma
Delhi High Court · (1996) 39 DRJ 657
Limitation Act, 1963 — Section 5Representation of the People Act, 1951 — Section 81
High Courts15 Nov 1996
Jaswant Kaur Vs Lt. Governor
Delhi High Court · (1997) 1 AD 391 : (1997) 65 DLT 512 : (1997) 40 DRJ 703
Land Acquisition Act, 1894 — Section 4
High Courts15 Nov 1996
Promilla Sharma Vs Delhi Development Authority
Delhi High Court · (1997) 1 AD 301 : (1996) 64 DLT 805 : (1997) 40 DRJ 247
High Courts15 Nov 1996
Government of National Capital Territory of Delhi Vs Uttam Singh Duggal and Co. Ltd.
Delhi High Court · (1997) 1 AD 389 : (1997) 1 ARBLR 227 : (1997) 40 DRJ 52
High Courts15 Nov 1996
Rajender Kumar Sharma and Another Vs The Registrar, Co-operative Societies and Others
Delhi High Court · AIR 1997 Delhi 189 : (1997) 1 ILR Delhi 205
High Courts15 Nov 1996
Indian Overseas Bank Vs K.K. Sharma
Delhi High Court · (1996) 1 BC 194 : (2003) 39 DRJ 644
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts14 Nov 1996
Canara Bank Vs Nandi Gas Distributors and others
Delhi High Court · (1998) 91 CompCas 203
High Courts13 Nov 1996
Surender Sethi Vs State
Delhi High Court · (1996) 64 DLT 813 : (1997) 3 RCR(Criminal) 520
Criminal Procedure Code, 1973 (CrPC) — Section 482