High Courts13 Nov 1996
Raj Pal Cloth House Vs Fancy Textiles (India)
Delhi High Court · (1997) 66 DLT 842 : (1997) 41 DRJ 348 : (1997) RLR 411
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 6 of 51
High Courts11 Nov 1996Allowed
Sagir Ahmed Vs State
Delhi High Court · (1997) 1 AD 1122 : (1997) 43 DRJ 794
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts08 Nov 1996
Manik Gurbuxani Vs Madan Jha
Delhi High Court · (1997) 1 AD 306 : (1997) 65 DLT 19 : (1996) 39 DRJ 697
High Courts08 Nov 1996
Shadi Lal Sikka Vs Delhi Development Authority
Delhi High Court · (1997) 1 AD 303 : (1997) 65 DLT 563 : (1996) 39 DRJ 489
High Courts08 Nov 1996Allowed
Hori Lal Vs State
Delhi High Court · (1996) 5 AD 774 : (1997) 2 ALT(Cri) 5 : (1997) CriLJ 821 : (1997) 65 DLT 78 : (1996) 39 DRJ 592 : (1997) 1 RCR(Criminal) 369
Constitution of India, 1950 — Article 226
High Courts08 Nov 1996
Om Parkash Vs State
Delhi High Court · (1996) 64 DLT 689 : (1996) 39 DRJ 573
Penal Code, 1860 (IPC) — Section 302
High Courts08 Nov 1996
Rakesh Kumar Aggarwal Vs Locks and Locking Devices (India)
Delhi High Court · (1997) 1 AD 573 : (1997) 65 DLT 346 : (1997) 40 DRJ 321
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts08 Nov 1996
State Bank of India Vs Jay Rubber Co. (I) Pvt. Ltd. and others
Delhi High Court · (1998) 91 CompCas 493
High Courts08 Nov 1996
Gee Gee Exports Pvt. Ltd. Vs Commissioner of Sales Tax and Others
Delhi High Court · (1997) 1 AD 163 : (1997) 65 DLT 888 : (1997) RLR 19
Delhi Sales Tax Rules, 1975 — Rule 8
High Courts07 Nov 1996
State of Haryana and Another Vs Shimla Devi and Others
Delhi High Court · (1997) 1 ACC 408
High Courts06 Nov 1996
National Insurance Co. Ltd. Vs Kamla Devi
Delhi High Court · (1997) 1 AD 368 : (1997) 40 DRJ 785
Motor Vehicles Act, 1939 — Section 95(2)
High Courts06 Nov 1996
Bengal Silk Trading Co. Vs D.S. Bhalla
Delhi High Court · (1997) 1 AD 298 : (1997) 65 DLT 219 : (1997) 40 DRJ 254 : (1997) RLR 66
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts06 Nov 1996
Bhushan Industrial Co. (P) Ltd. Vs Union of India
Delhi High Court · (1997) 40 DRJ 235
High Courts06 Nov 1996
Super Refrigeration Pvt. Ltd. Vs Super Sales Corporation
Delhi High Court · (1996) 5 AD 570 : (1997) 1 ARBLR 230 : (1997) 40 DRJ 263
Trade and Merchandise Marks Act, 1958 — Section 27
High Courts06 Nov 1996
J.E. International Vs S.K. Minocha and Others
Delhi High Court · (1997) 65 DLT 900
Constitution of India, 1950 — Article 227
High Courts05 Nov 1996
Dewan and Sone Investment Pvt. Ltd. Vs New Delhi Municipal Committee
Delhi High Court · (1996) 5 AD 429 : (1997) 66 DLT 278
Punjab Municipal Act, 1911 — Section 3(1)
High Courts04 Nov 1996Dismissed
Goyal Gases Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1997) 227 ITR 536 : (1997) 226 ITR 864 : (1997) 94 TAXMAN 57
High Courts01 Nov 1996
Ram Beti Vs Sumesh Prashad
Delhi High Court · (1996) 5 AD 454 : (1997) 65 DLT 125 : (1996) 39 DRJ 799 : (1997) RLR 151
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 Nov 1996
Yashodara Srinivasan Vs Director General
Delhi High Court · (1997) 65 DLT 853 : (1997) 40 DRJ 212
Constitution of India, 1950 — Article 226Music Audition Board (MAB) Rules, 1988 — Rule 10B