High Courts29 Oct 1996

Hari Ram Vs Rukmani Devi

Delhi High Court · (1996) 5 AD 777 : (1996) 64 DLT 662 : (1997) 40 DRJ 808 : (1996) RLR 522

Delhi Rent Control Act, 1958 — Section 14(1)
High Courts18 Oct 1996

Pramod Kumar Bhandari Vs State

Delhi High Court · (1996) 5 AD 545 : (1997) 1 ARBLR 186 : (1997) CriLJ 1015 : (1996) 64 DLT 732 : (1996) 39 DRJ 504 : (1997) 1 ILR Delhi 499

Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts18 Oct 1996

Chand Kumar Vs Union of India

Delhi High Court · (1997) 1 AD 727 : (1997) 40 DRJ 695

Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 5(2)
High Courts17 Oct 1996

Mehar Elahi Vs Verha Mal

Delhi High Court · (1997) 1 AD 25 : (1996) 64 DLT 641 : (1997) RLR 75

Delhi Rent Control Act, 1958 — Section 12Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107