High Courts07 Oct 1996
B.B. Asthana Vs Union of India and Others
Delhi High Court · (1996) 5 AD 362 : (1997) 65 DLT 86
Gratuity Act, 1972 — Section 13Pensions Act, 1871 — Section 11
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 10 of 51
High Courts07 Oct 1996
V. Mepherson Vs Shiv Charan Singh
Delhi High Court · (1997) 1 ACC 638 : (1998) ACJ 601 : (1996) 39 DRJ 434 : (1997) RLR 182
Succession Act, 1925 — Section 306
High Courts07 Oct 1996
V. Mepherson and Another Vs Shiv Charan Singh and Others
Delhi High Court · (1998) 1 ACC 6
High Courts07 Oct 1996
Nand Singh and others Vs Hazoor Singh
Delhi High Court · (1996) 10 DEL CK 0035
High Courts07 Oct 1996
Madhuri alias Sheela Vs Kali Charan
Delhi High Court · (1996) 5 AD 169 : (1997) 65 DLT 793 : (1997) 1 DMC 349 : (1997) 40 DRJ 27
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts07 Oct 1996
H.G. Gupta Vs Municipal Corporation of Delhi
Delhi High Court · (1996) 5 AD 702 : (1996) 64 DLT 794 : (1996) 39 DRJ 757
Contract Act, 1872 — Section 148Delhi Municipal Corporation Act, 1957 — Section 116Delhi Rent Control Act, 1958 — Section 6(2)
High Courts07 Oct 1996
New Delhi Municipal Council Vs Motor Industries Co. Ltd.
Delhi High Court · (1997) 2 AD 88 : (1996) 65 DLT 257 : (1997) 40 DRJ 738
New Delhi Municipal Council Act, 1994 — Section 115Punjab Municipal Act, 1911 — Section 416(1), 84
High Courts04 Oct 1996
Special Organising Committee Vs Meetco Originally Middle East Exchange and Trade (Meetco) Group of Companies
Delhi High Court · (1996) 5 AD 1 : (1997) 1 ARBLR 49 : (1996) 64 DLT 564 : (1996) 39 DRJ 449
Arbitration Act, 1940 — Section 30
High Courts04 Oct 1996
Grasen Co-operative Group Housing Society Ltd. Vs Delhi Co-operative Societies Tribunal
Delhi High Court · (1996) 64 DLT 603
Constitution of India, 1950 — Article 226
High Courts04 Oct 1996
Ram Prakash and Co. (P) Ltd. Vs New Delhi Municipal Committee
Delhi High Court · (1996) 64 DLT 625
Constitution of India, 1950 — Article 226Delhi Rent Control Act, 1958 — Section 6, 9(4)Punjab Municipal Act, 1911 — Section 61
High Courts04 Oct 1996
J and P Coats Ltd. Vs Popular Thread Mills
Delhi High Court · (1996) 5 AD 436 : (1997) 1 ARBLR 97 : (1996) 39 DRJ 686
High Courts03 Oct 1996
Brahma Devi Vs Krishna Devi
Delhi High Court · (1996) 64 DLT 597 : (1996) 39 DRJ 747
Delhi Rent Control Act, 1958 — Section 50
High Courts03 Oct 1996
Ram Chander Mandal Vs State
Delhi High Court · (1997) 1 AD 1 : (1996) 39 DRJ 363
Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Oct 1996
Commissioner of Income Tax Vs Chiranjiv Lal
Delhi High Court · (1996) 10 DEL CK 0031
High Courts01 Oct 1996
Union of India Vs Diwan Singh
Delhi High Court · (1996) 5 AD 566 : (1996) 39 DRJ 820
Army Act, 1950 — Section 140
High Courts01 Oct 1996
Jamila Begum Vs Union of India
Delhi High Court · (1996) 39 DRJ 714
Customs Act, 1962 — Section 104, 108General Clauses Act, 1897 — Section 3(8)
High Courts01 Oct 1996
Goverdhan Lal Sachdeva Vs State
Delhi High Court · (1996) 5 AD 333 : (1996) 64 DLT 747 : (1996) 39 DRJ 390
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Oct 1996Allowed
Ex. Sep. Sital Singh Vs Union of India (UOI)
Delhi High Court · (1996) 64 DLT 289 : (1996) 39 DRJ 405 : (1997) 1 LLJ 276
Constitution of India, 1950 — Article 226
High Courts01 Oct 1996
Polyglass Acrylic Mfg. Co. (P) Ltd. Vs Commissioner of Customs
Delhi High Court · (1996) 64 DLT 720 : (1996) 39 DRJ 459
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Oct 1996
DLF United Ltd. Vs Union of India
Delhi High Court · (1997) 65 DLT 283 : (1997) 40 DRJ 681
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17