High Courts16 Oct 1996
Ravindra Jain Vs Natraj Albums Industries (Pvt.) Ltd.
Delhi High Court · (1997) 1 AD 420 : (1996) 64 DLT 572 : (1996) 39 DRJ 512
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3ALimitation Act, 1963 — Section 5
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 9 of 51
High Courts16 Oct 1996
Harish Sabharwal and Others Vs Lt. Governor of Delhi and Others
Delhi High Court · (1997) 70 DLT 405
Constitution of India, 1950 — Article 226
High Courts15 Oct 1996
JODHRAJ SINGH Vs UNION OF INDIA AND OTHERS
Delhi High Court · (1998) 234 ITR 871
High Courts15 Oct 1996
Jodhraj Singh Vs Union of India and Others
Delhi High Court · (1998) 234 ITR 871
High Courts14 Oct 1996
Asha Darshan Vs Jai Dayal
Delhi High Court · (1996) 5 AD 577 : (1997) 65 DLT 783 : (1997) 1 DMC 227 : (1997) 40 DRJ 1
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts14 Oct 1996
Tarachand Vs Bishan Singh
Delhi High Court · (1996) 64 DLT 645 : (1996) 39 DRJ 346
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts14 Oct 1996
Sheela Devi Vs Shital Parshad
Delhi High Court · (1997) 3 CivCC 562 : (1996) 64 DLT 562 : (1997) 115 PLR 4
High Courts14 Oct 1996
National Polymers and Others Vs Eastern Polymers
Delhi High Court · (1997) 65 DLT 800 : (1997) 115 PLR 8
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts14 Oct 1996
Sukh Ram Vs State
Delhi High Court · (1996) 5 AD 445 : (1996) 64 DLT 633 : (1996) 39 DRJ 293
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)
High Courts11 Oct 1996
Chander Kanta Singhal etc. Vs Kapadia Exports and Another
Delhi High Court · (1996) 5 AD 108 : (1997) 1 CivCC 264 : (1997) 65 DLT 926 : (1997) 115 PLR 56 : (1997) 1 RCR(Civil) 643 : (1997) 1 RCR(Rent) 188
Transfer of Property Act, 1882 — Section 106
High Courts11 Oct 1996
Anurag Anand Vs Sunita Anand
Delhi High Court · (1997) 1 AD 37 : AIR 1997 Delhi 94 : (1997) 65 DLT 1037 : (1996) 2 DMC 389 : (1997) 40 DRJ 68
High Courts11 Oct 1996
Smt. Sneh Jain Vs Union of India and others
Delhi High Court · (1997) CriLJ 586 : (1997) 1 RCR(Criminal) 366
High Courts11 Oct 1996
Mohar Singh Vs Deen Dayal Gupta
Delhi High Court · (1996) 5 AD 704 : (1997) 65 DLT 1 : (2003) 39 DRJ 760
Contract Act, 1872 — Section 23Delhi Rent Control Act, 1958 — Section 14(1)Evidence Act, 1872 — Section 91
High Courts11 Oct 1996
Ravi Shankar Garg Vs Delhi Development authority and Others
Delhi High Court · (1997) 65 DLT 102
Delhi Development Act, 1957 — Section 41, 41(3)
High Courts10 Oct 1996
Chander Parkash Chawta Vs K.K. Kapoor
Delhi High Court · (1996) 5 AD 143 : (1996) 64 DLT 614 : (1996) 39 DRJ 347 : (1996) RLR 525
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Oct 1996
Komal Mittal Vs University of Delhi
Delhi High Court · (1996) 5 AD 351 : (1996) 39 DRJ 810
Constitution of India, 1950 — Article 226
High Courts10 Oct 1996
Commissioner of Income Tax Vs Prem Nath Monga Bottlers (P.) Ltd.
Delhi High Court · (1998) 144 CTR 514
High Courts09 Oct 1996
Mehtab Alam Kha and Others Vs University of Delhi and Others
Delhi High Court · (1996) 5 AD 329 : (1996) 64 DLT 743
Delhi University Act, 1922 — Section 5
High Courts09 Oct 1996
P.V. Narasimha Rao and Others Vs State (Central Bureau of Investigation)
Delhi High Court · (1996) 4 AD 621 : (1996) 39 DRJ 271
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts08 Oct 1996
Pishori Lal Maggo Vs Delhi Development Authority
Delhi High Court · (1997) 65 DLT 849