High Courts25 Feb 1983Dismissed
Mohammed Sayeed (Deceased) through his Legal Representatives Vs Chiranji Lal Gupta and Others
Delhi High Court · AIR 1984 Delhi 104 : (1983) 24 DLT 93
COURT ARCHIVE
Delhi High Court judgments, 1983
413 judgments · page 19 of 21
High Courts25 Feb 1983Allowed
Satya Wati Pathak Vs Hari Ram and Others
Delhi High Court · (1983) ACJ 424 : AIR 1984 Delhi 106 : (1983) 23 DLT 345 : (1983) RLR 695
High Courts25 Feb 1983Allowed
St. Michael''s Education Foundation and Others Vs Lt. Governor and Others
Delhi High Court · (1983) 23 DLT 359
High Courts23 Feb 1983Dismissed
Shri Parmanand Vs Smt. Sneh Lata and Others
Delhi High Court · (1983) 4 DRJ 379 : (1983) RLR 285
High Courts22 Feb 1983
Kaushalya Rani and Another Vs Waryam Singh
Delhi High Court · (1984) 25 DLT 403
High Courts18 Feb 1983
Shri Radhey Shiam Bansal Vs Union of India (UOI) and Others
Delhi High Court · (1983) 5 DRJ 45 : (1983) LabIC 1086 : (1983) 1 SLJ 610
High Courts18 Feb 1983Dismissed
Mohd. Ismail Vs Shri M.K. Rai and Others
Delhi High Court · AIR 1983 Delhi 326
High Courts18 Feb 1983Dismissed
Nihal Singh Vs Parkash Chand Khurana
Delhi High Court · AIR 1984 Delhi 184 : (1983) 24 DLT 145 : (1983) 5 DRJ 23 : (1983) RLR 330
High Courts17 Feb 1983Allowed
Vilayat Raj alias Vilayat Khan Vs Smt. Sunila
Delhi High Court · AIR 1983 Delhi 351 : (1983) 23 DLT 434 : (1984) ILR Delhi 201
High Courts17 Feb 1983Allowed
O.N. Tandon, Harif Ahmed and K.N. Singh Vs Food Corporation of India
Delhi High Court · (1983) 5 DRJ 124
High Courts16 Feb 1983Dismissed
Gora Mal Hari Ram Vs Bharat Soap and Oil Industries
Delhi High Court · (1983) 23 DLT 401
High Courts16 Feb 1983Dismissed
Shri Gurdipa Singh Vs Smt. Ram Dev and Others
Delhi High Court · (1983) 5 DRJ 38 : (1983) RLR 304
High Courts16 Feb 1983Dismissed
Jawahar Engineering Co. and Others Vs Javahar Engineering Private Ltd.
Delhi High Court · AIR 1984 Delhi 166 : (1983) 24 DLT 129
High Courts15 Feb 1983Allowed
Ramji Lal Mahindar Kumar Vs Naresh Kumari and Another
Delhi High Court · AIR 1984 Delhi 95 : (1983) 24 DLT 100 : (1983) RLR 381
High Courts15 Feb 1983Allowed
Shri O.P. Nigam Vs Union of India (UOI) and Others
Delhi High Court · (1983) 4 DRJ 365
High Courts15 Feb 1983Dismissed
Sh. Devinder Singh Puri Vs Sh. Mohan Lal Mehta
Delhi High Court · (1985) 27 DLT 23(1) : (1985) 9 DRJ 48
High Courts14 Feb 1983Dismissed
Shri Yashbir Singh Vs Delhi Administration etc.
Delhi High Court · (1983) 4 DRJ 369 : (1983) RLR 307