COURT ARCHIVE
Delhi High Court judgments, 1983
413 judgments · page 20 of 21
Shri I.D. Rajput Vs Shri Ramji Dass
Delhi High Court · (1983) 24 DLT 23 : (1983) 5 DRJ 18
Lajpat Rai Sehgal and others Vs The State
Delhi High Court · (1983) CriLJ 888 : (1983) 1 Crimes 737 : (1983) 23 DLT 314 : (2003) 5 DRJ 1 : (1983) 2 ILR Delhi 898
S.K. Dubey Vs Union of India (UOI)
Delhi High Court · (1983) 2 ILR Delhi 60 : (1983) ILR Delhi 60 : (1983) LabIC 1118 : (1983) 2 SLJ 547
Directorate General of Supplies and Disposals Vs Coventry Metals Corporation Pvt. Ltd. and Another
Delhi High Court · AIR 1984 Delhi 153 : (1983) 4 DRJ 362 : (1983) RLR 280
Edward Keventers (Successors) Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · AIR 1983 Delhi 376 : (1983) 2 ILR Delhi 83 : (1983) RLR 335
Kaptan Singh Vs State
Delhi High Court · (1983) 1 Crimes 765 : (1983) 24 DLT 133
Shri Rama Krishna and Another Vs Mr. Siri Dhar Cargo Section, Sita World Travels
Delhi High Court · AIR 1984 Delhi 164 : (1983) 24 DLT 149 : (1983) 4 DRJ 359
Om Parkash Vs Northern Railway and Others
Delhi High Court · (1983) 2 Crimes 369 : (1983) 23 DLT 454
Ideal Bank Ltd. (In Liquidation) Vs Pride of India Pictures Ltd. (In Liquidation) and another
Delhi High Court · AIR 1983 Delhi 546 : (1985) 57 CompCas 546 : (1983) ILR Delhi 919
Lovely Benefit Chit Fund and Finance Pvt. Ltd. Vs Shri Puran Dutt Sood and Others
Delhi High Court · AIR 1983 Delhi 413 : (1983) 23 DLT 261 : (1983) 5 DRJ 27
Dodsal Pvt. Ltd. Vs Delhi Electric Supply Undertaking
Delhi High Court · (1983) 5 DRJ 55 : (1984) 1 ILR Delhi 378
S. Swaranjit Singh Kohli and Others Vs Shri Shiv Dutt Salwan and Others
Delhi High Court · (1983) 5 DRJ 34
Union of India Vs M/s. Batliboi and Co. Ltd.
Delhi High Court · AIR 1984 Delhi 172
J.K. Cotton Spinning and Weaving Mills and another Vs Union of India and others
Delhi High Court · (1983) ECR 117 : (1983) 12 ELT 239 : (1983) ILR Delhi 518
Kali Pershad Vs Collector and Others
Delhi High Court · (1983) 24 DLT 28
Management of Kanti Weekly Vs D.D. Gupta and Others
Delhi High Court · (1983) ILR Delhi 112 : (1983) RLR 237 : (1985) 2 SLJ 582
Bhasin Film Corporation Vs Shalimar Cinema Etc. and Another
Delhi High Court · AIR 1983 Delhi 317 : (1983) 23 DLT 299