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Delhi High Court judgments, 1983

413 judgments · page 18 of 21

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High Courts15 Mar 1983

Inderjit Vs State

Delhi High Court · (1983) 24 DLT 152(1)

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High Courts15 Mar 1983

Gian Chand Vs Union of India and others

Delhi High Court · (1983) CriLJ 1059 : (1983) 1 Crimes 1000 : (1983) ILR Delhi 552

Army Rules, 1954 — Rule 179(1) , 179(2), 179(3), 179(4), 179(5)
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High Courts11 Mar 1983

Murti Devi Vs Dev Raj Soni

Delhi High Court · (1983) 24 DLT 391

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High Courts11 Mar 1983Allowed

Dipti Singh Vs Dr. Prem Narayan

Delhi High Court · (1983) 5 DRJ 89 : (1983) RLR 453 : (1983) 2 SLJ 245

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High Courts10 Mar 1983

Mehta and Co. Vs Union of India (UOI)

Delhi High Court · (1983) 5 DRJ 171 : (1983) RLR 467

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High Courts09 Mar 1983

Paramjit Singh and Another Vs State

Delhi High Court · (1983) 1 Crimes 3220 : (1983) 23 DLT 338 : (1983) 4 DRJ 393 : (1983) 2 ILR Delhi 867 : (1983) ILR Delhi 867

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High Courts09 Mar 1983

Ambalal Sarabhai Enterprises Ltd. and another Vs Union of India and others

Delhi High Court · AIR 1984 Delhi 53

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High Courts08 Mar 1983Dismissed

Padam Singh and Another Vs State

Delhi High Court · (1983) 23 DLT 367

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High Courts04 Mar 1983

SMT. SHARDA DEVI GUPTA Vs Income Tax OFFICER.

Delhi High Court · (1983) 6 ITD 7

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High Courts04 Mar 1983

Jai Chand Bhasin Vs Union of India (UOI) and Another

Delhi High Court · AIR 1983 Delhi 508 : (1983) 5 DRJ 97 : (1983) 2 ILR Delhi 599 : (1983) RLR 426

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High Courts04 Mar 1983Dismissed

Sat Narain Vs State

Delhi High Court · (1983) 23 DLT 406

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High Courts03 Mar 1983

Bansal Export (P) Ltd. and another Vs Union of India and others

Delhi High Court · AIR 1983 Delhi 445 : (1984) 55 CompCas 224 : (1987) 30 ELT 361 : (1984) 145 ITR 642 : (1984) 55 STC 256

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High Courts03 Mar 1983

Bombay Conductors and Electricals Ltd. and another Vs K. Chandramouli, Under Secretary to the Govt. of India and others

Delhi High Court · (1983) ECR 315 : (1986) 23 ELT 87 : (1983) ILR Delhi 487 : (1984) 145 ITR 272 : (1984) 55 STC 162

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High Courts03 Mar 1983Allowed

Municipal Corporation of Delhi Vs Gobind Ram

Delhi High Court · (1983) 23 DLT 408

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High Courts02 Mar 1983

M/s. Indo Imex Agencies (Pvt.) Limited Vs Life Insurance Corporation of India etc.

Delhi High Court · AIR 1983 Delhi 409

Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 2(e), 2(g), 5, 7Transfer of Property Act, 1882 — Section 106
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High Courts02 Mar 1983

Balik Ram Vs The State

Delhi High Court · (1983) CriLJ 1438 : (1983) 24 DLT 142 : (1983) 5 DRJ 12

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High Courts02 Mar 1983

Delhi Electric Supply Undertaking Vs G.P. Satsangi

Delhi High Court · (1985) 51 FLR 260 : (1984) 1 LLJ 438

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High Courts02 Mar 1983Dismissed

Municipal Corporation of Delhi and Another Vs Rajinder Mohan and Others

Delhi High Court · (1983) 23 DLT 398

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High Courts02 Mar 1983Allowed

Lila Wati Dev Vs Mohinder Kumar Juneja

Delhi High Court · (1983) 23 DLT 335

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High Courts01 Mar 1983Allowed

Peilu Ram Vs Municipal Corporation of Delhi

Delhi High Court · (1985) 28 DLT 143

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