High Courts12 Apr 1983
Punjab and Sind Bank Vs Ramji Das Khanna and Another
Delhi High Court · AIR 1984 Delhi 175 : (1984) 6 DRJ 178 : (1983) RLR 437
COURT ARCHIVE
Delhi High Court judgments, 1983
413 judgments · page 16 of 21
High Courts08 Apr 1983
Kamavaram Veeranna Vs Union of India (UOI) etc.
Delhi High Court · (1983) CriLJ 1284
High Courts08 Apr 1983
Kamavaram Veeranns Vs Union of India and etc.
Delhi High Court · (1983) CriLJ 2284 : (1983) 5 DRJ 106 : (1983) RLR 441
High Courts08 Apr 1983
Bhur Singh Vs G.C. Jain and Another
Delhi High Court · AIR 1984 Delhi 5 : (1983) 24 DLT 122 : (1983) 5 DRJ 273 : (1983) RLR 443
High Courts08 Apr 1983
Arwin Ricky Warvick Vs Union of India and others
Delhi High Court · (1983) 12 ELT 732
High Courts08 Apr 1983
Magnum Films Vs Golcha Properties Pvt. Ltd.
Delhi High Court · AIR 1984 Delhi 162 : (2003) 5 DRJ 103
High Courts07 Apr 1983
Pal alias Nand Lal Vs State (Delhi Administration)
Delhi High Court · (1983) ACJ 505 : (1983) 23 DLT 484
High Courts07 Apr 1983
J.S. Arora Vs Union of India (UOI) and Others
Delhi High Court · (1984) 6 DRJ 211
High Courts07 Apr 1983
Deep Chand Vs Labour Court, Delhi
Delhi High Court · (1983) 5 DRJ 83 : (1983) 2 SLJ 529
High Courts07 Apr 1983
Union of India and Others Vs J.S. Arora
Delhi High Court · (1983) 04 DEL CK 0019
High Courts07 Apr 1983
Swaroop Singh and Another Vs Kulwinder Kaur
Delhi High Court · (1983) 23 DLT 511
High Courts07 Apr 1983
Bhori Lal Vs Additional Rent Controller, Delhi
Delhi High Court · AIR 1983 Delhi 418 : (1983) 5 DRJ 340 : (1983) RLR 498
High Courts07 Apr 1983Allowed
Vinod Bedi Vs Maha Prabhu P. Singhania and Another
Delhi High Court · (1983) 23 DLT 447
High Courts04 Apr 1983
Prithvi Pal Singh Vs Joginder Kaur
Delhi High Court · (1983) 5 DRJ 237 : (1983) RLR 754