High Courts22 Apr 1983
Municipal Corporation of Delhi Vs Ramji Dass and another
Delhi High Court · (1983) CriLJ 1933 : (1983) 2 Crimes 372 : (1983) 5 DRJ 138 : (1983) RLR 539
COURT ARCHIVE
Delhi High Court judgments, 1983
413 judgments · page 15 of 21
High Courts22 Apr 1983
Raghunath Rai Kumar Vs B.N. Khanna and others
Delhi High Court · (1984) 55 CompCas 518 : (1983) 2 Crimes 260 : (1983) 5 DRJ 77 : (1983) 2 ILR Delhi 458
High Courts20 Apr 1983
Krishan Dev Puri Vs Union of India and Others
Delhi High Court · (1983) 24 DLT 72 : (1983) 2 ILR Delhi 801 : (1984) LabIC 532 : (1984) 1 SLJ 68
High Courts20 Apr 1983
Krishnan Dev Puri Vs Union of India and other
Delhi High Court · (1984) 1 LLJ 197
High Courts20 Apr 1983
B.R. Herman and Mohatta India Ltd. Vs Ashok Rai and Another
Delhi High Court · (1984) 55 CompCas 61 : (1983) 2 Crimes 310 : (1983) 24 DLT 15 : (1983) 5 DRJ 71 : (1984) 1 LLJ 189 : (1983) RLR 487
High Courts19 Apr 1983Dismissed
Ajay Industrial Corporation Vs Shiro Kanao of Ibaraki City
Delhi High Court · AIR 1983 Delhi 496
High Courts19 Apr 1983
Bank of India Vs Mehta Brothers and Others
Delhi High Court · AIR 1984 Delhi 18 : (1983) 5 DRJ 252 : (1983) RLR 565
High Courts19 Apr 1983
In Re: Canara Bank, Siddharth Kumar Modi and others
Delhi High Court · AIR 1984 Delhi 116 : (1985) 57 CompCas 631
High Courts19 Apr 1983
Commissioner of Income Tax Vs Supreme Motors (P.) Ltd.
Delhi High Court · (1984) 41 CTR 75 : (1984) 147 ITR 48 : (1983) 14 TAXMAN 60
High Courts19 Apr 1983
Union of India Vs Bikramjit Nayar
Delhi High Court · AIR 1984 Delhi 83 : (1983) 24 DLT 89 : (1983) 5 DRJ 144
High Courts18 Apr 1983
People''s Patriotic Front Vs K.K. Birla and Others
Delhi High Court · (1984) CriLJ 545 : (1983) 23 DLT 499 : (1983) RLR 554
High Courts18 Apr 1983
People Patriotic Front, New Delhi Vs K.K. Birla and others
Delhi High Court · (1984) CriLJ 545 : (1983) 23 DLT 499 : (1983) RLR 554
High Courts15 Apr 1983
Driplex Water Engineering and Others Vs Union of India and Others
Delhi High Court · (1983) 5 DRJ 200 : (1983) 2 ILR Delhi 814
High Courts13 Apr 1983
Anoop Puri Vs Surinder Kaimar Khurana and Another
Delhi High Court · (1983) 5 DRJ 280 : (1983) RLR 578
High Courts13 Apr 1983
Jagdish Lal Chanda Vs Central Cottage Industries Corporation of India Ltd. and Others
Delhi High Court · (1984) 6 DRJ 150 : (1983) LabIC 1518 : (1983) RLR 417 : (1983) 2 SLJ 564
High Courts13 Apr 1983
Delhi Development Authority Vs K.P. Shankara and another
Delhi High Court · (1983) CriLJ 1281 : (1983) 2 Crimes 253 : (1983) 24 DLT 79 : (1983) RLR 530
High Courts13 Apr 1983
Delhi Development Authority Vs K.P. Shankra and Another
Delhi High Court · (1983) CriLJ 1281 : (1983) 2 Crimes 253 : (1983) 24 DLT 79 : (1983) RLR 530
High Courts12 Apr 1983
R.A. Prasad Vs The Food Corporation of India
Delhi High Court · (1983) ILR Delhi 285
High Courts12 Apr 1983
Ishwar Devi and Another Vs Elite Electrical Industries
Delhi High Court · (1984) 26 DLT 242