High Courts28 Nov 1983
Savitri Khanna Vs Union of India
Delhi High Court · (1984) 25 DLT 83 : (1984) 6 DRJ 203 : (1984) RLR 95
COURT ARCHIVE
Delhi High Court judgments, 1983
413 judgments · page 3 of 21
High Courts25 Nov 1983
D.K. Enterprises Vs Employees of State Insurance Corporation
Delhi High Court · (1984) 6 DRJ 139
High Courts25 Nov 1983
Union of India Vs Kewal Krishan Mittal
Delhi High Court · (1984) 25 DLT 24 : (1984) RLR 20
High Courts24 Nov 1983
State (Delhi Administration) Vs Khem Chand
Delhi High Court · (1984) 25 DLT 134 : (1984) 1 ILR Delhi 640
High Courts24 Nov 1983
Import Export Sales Corporation Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 149 ITR 318 : (1984) 17 TAXMAN 177
High Courts22 Nov 1983
Addl. Commissioner of Income Tax, Delhi-II Vs F. Ali Ahmed. (Decd., By L. Rs. Begum Abida Ahemad and others)
Delhi High Court · (1984) 41 CTR 340 : (1984) 149 ITR 190 : (1984) 17 TAXMAN 207
High Courts22 Nov 1983
Satpal Vs Assistant Commissioner of Police
Delhi High Court · (1984) 1 Crimes 683 : (1984) 25 DLT 219
High Courts21 Nov 1983
S.G. Steels (P) Ltd. Vs Union of India and Others
Delhi High Court · AIR 1984 Delhi 272 : (1984) ILR Delhi 882 : (1984) RLR 390
High Courts21 Nov 1983
Commissioner of Income Tax, New Delhi Vs Smt. V. Sikka and another (Legal Heirs of Late Shri C.L. Sikka)
Delhi High Court · (1984) 149 ITR 73 : (1984) 17 TAXMAN 384
High Courts18 Nov 1983
The Commissioner of Income Tax, Delhi-IV Vs Daropdi Devi
Delhi High Court · (1984) 40 CTR 35 : (1984) ILR Delhi 663(1) : (1984) 149 ITR 178 : (1984) 16 TAXMAN 322
High Courts18 Nov 1983
Dwarka Nath Bhasin (through L.R''s.) Vs Union of India and others
Delhi High Court · AIR 1984 Delhi 304
Constitution of India, 1950 — Article 226, 227
High Courts18 Nov 1983
Union of India Vs Bakhtawar Singh Bal Krishan
Delhi High Court · (1984) 25 DLT 153
High Courts17 Nov 1983
Kuldeep Kumar Vs Chander Kanta
Delhi High Court · (1984) CriLJ 550 : (1984) 2 Crimes 173 : (1984) 6 DRJ 67 : (1984) RLR 136
Criminal Procedure Code, 1973 (CrPC) — Section 399, 482
High Courts17 Nov 1983
S.K. Chatterjee Vs Subrata Biswas
Delhi High Court · AIR 1984 Delhi 217 : (1984) 25 DLT 124 : (1984) RLR 257
High Courts17 Nov 1983
Commissioner of Income Tax, Delhi-II Vs B.L. Dhingra and Sons
Delhi High Court · (1984) 42 CTR 162 : (1985) 153 ITR 167 : (1984) 17 TAXMAN 203
High Courts15 Nov 1983
Harvinder Kaur Vs Harmander Singh Choudhry
Delhi High Court · AIR 1984 Delhi 66 : (1984) ILR Delhi 546 : (1984) RLR 187
High Courts15 Nov 1983
Munni Lal and Others Vs Lt. Governor of Delhi and Others
Delhi High Court · (1984) ILR Delhi 469