High Courts15 Nov 1983Dismissed
Dev Dutt Singh Vs Smt. Rajni Gandhi
Delhi High Court · AIR 1984 Delhi 320
Hindu Marriage Act, 1955 — Section 24, 25
COURT ARCHIVE
Delhi High Court judgments, 1983
413 judgments · page 4 of 21
High Courts14 Nov 1983
Suessen Textile Bearings Ltd. and Others Vs Union of India and Others
Delhi High Court · (1984) 55 CompCas 492 : (1987) 12 DRJ 29 : (1984) 2 ILR Delhi 280 : (1984) RLR 262
High Courts14 Nov 1983
Ram Parshad Vs State
Delhi High Court · (1984) 25 DLT 112 : (1984) 6 DRJ 234 : (1984) 1 ILR Delhi 677
High Courts11 Nov 1983
Commissioner of Income Tax, Delhi-IV Vs Padma Bhandari
Delhi High Court · (1985) 153 ITR 69 : (1984) 19 TAXMAN 433
High Courts11 Nov 1983
Delhi Development Authority Vs Kanti Lal Sudh and Others
Delhi High Court · (1984) 25 DLT 128
High Courts10 Nov 1983
State (Delhi Administration) Vs Ramesh and Others
Delhi High Court · (1984) 25 DLT 296
High Courts10 Nov 1983
Rita Vs Brh Kishore Gandhi
Delhi High Court · AIR 1984 Delhi 291 : (1984) ILR Delhi 289
High Courts10 Nov 1983
Yogiraj Charity Trust Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1984) 149 ITR 7 : (1984) 16 TAXMAN 450
High Courts03 Nov 1983
Shakuntia and Others Vs The State
Delhi High Court · (1985) 58 CompCas 677 : (1984) 1 Crimes 261 : (1984) 25 DLT 33 : (1984) 6 DRJ 92
High Courts03 Nov 1983
Padam Narain and another Vs G.C. Jain and others
Delhi High Court · AIR 1984 Delhi 310
High Courts02 Nov 1983
Sh. Abdul Aziz Mohammad Vs Union of India
Delhi High Court · (1983) 11 DEL CK 0035
High Courts02 Nov 1983
Abdul Aziz Chaba Vs Union of India
Delhi High Court · (1984) CriLJ 1307 : (1984) RLR 298
High Courts02 Nov 1983
Commissioner of Income Tax Vs R. Dalmia (Decd.)
Delhi High Court · (1987) 163 ITR 519
High Courts01 Nov 1983
Triveni Engineering Works Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1985) 156 ITR 202 : (1984) 17 TAXMAN 303