COURT ARCHIVE
Delhi High Court judgments, 1983
413 judgments · page 6 of 21
Ravinder Kumar Sangal Vs Auto Lamps Ltd.
Delhi High Court · (1984) 55 CompCas 742
Roofrite Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (1984) 25 DLT 182 : (1984) 6 DRJ 40 : (1984) RLR 50
Ram Saroop Ram Nath Vs Shikhar Chand Jain
Delhi High Court · AIR 1984 Delhi 143 : (1984) 6 DRJ 28 : (1984) RLR 35
M/s. Manoj Plastic India Vs M/s. Bhola Plastic Industries
Delhi High Court · AIR 1984 Delhi 441
Ishwar Dass Malhotra Vs Dhanwant Singh and Others
Delhi High Court · AIR 1985 Delhi 83 : (1984) 26 DLT 377
Bhagwan Singh and Sons P. Ltd. Vs Kalawati and others
Delhi High Court · (1986) 60 CompCas 94
Ishwar Singh and Others Vs Commissioner of Police and Others
Delhi High Court · (1984) 1 Crimes 7 : (1984) 25 DLT 156
Jagdish Lal Malhotra Vs The State
Delhi High Court · (1984) 2 Crimes 108 : (1984) 25 DLT 405
Commissioner of Income Tax, Delhi (Central)-I Vs Bharat Nidhi Ltd.
Delhi High Court · (1984) 149 ITR 245 : (1984) 17 TAXMAN 267
Dewan Anand Kumar (deceased by L.Rs.) and others Vs Union of India
Delhi High Court · AIR 1984 Delhi 208
Madan Mohan Behl Vs Veena Rani
Delhi High Court · AIR 1984 Delhi 185 : (1984) 6 DRJ 30 : (1984) RLR 57
Oswal Wollen Mills Ltd., Ludhiana Vs Asstt. Collector of Customs, Bombay and others
Delhi High Court · (1987) 13 ECR 875 : (1984) 18 ELT 203
Glaxo Orthopedic U.K. Ltd. Vs Samrat Pharma
Delhi High Court · AIR 1984 Delhi 265 : (1984) RLR 291
Additional Commissioner of Income Tax, Delhi-I Vs Madan Mohan Lall Shri Ram P. Ltd.
Delhi High Court · (1984) 42 CTR 150 : (1985) 153 ITR 134
Kerala State Construction Corporation Ltd. Vs National Building Construction Corporation Ltd.
Delhi High Court · (1983) 24 DLT 348
T. Ram Dulari Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1984) 150 ITR 569
Prit Pal Singh Vs Ranjitrai and Others
Delhi High Court · AIR 1984 Delhi 198 : (1984) 25 DLT 462 : (1984) 1 ILR Delhi 443