High Courts21 Sept 1983
D.S. Bist and Sons Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1984) 149 ITR 276
COURT ARCHIVE
Delhi High Court judgments, 1983
413 judgments · page 7 of 21
High Courts21 Sept 1983
Commissioner of Income Tax, Delhi-IV Vs Raghumal Ashok Kumar
Delhi High Court · (1984) 149 ITR 466
High Courts20 Sept 1983
M.R. Dhawan Vs Commissioner of Income Tax, Delhi (Central) and others
Delhi High Court · (1984) ILR Delhi 592 : (1984) 149 ITR 160 : (1984) 16 TAXMAN 334
High Courts20 Sept 1983
Sunder Dev Vs Deputy Commissioner of Police and Another
Delhi High Court · AIR 1984 Delhi 267 : (1983) 24 DLT 374 : (1984) 6 DRJ 81 : (1984) 1 SLJ 693
High Courts19 Sept 1983
Sunder Grover Vs Union of India and Others
Delhi High Court · (2009) 244 ELT 173 : (1984) ILR Delhi 406
High Courts16 Sept 1983
Duli Chand Vs Mahabir Pershad Trilok Chand Charitable Trust
Delhi High Court · AIR 1984 Delhi 145 : (1984) 25 DLT 70 : (1984) 6 DRJ 153
High Courts15 Sept 1983
O.P. Sanghi Vs Manufacturers Co-operative Industrial Estate Ltd. and Others
Delhi High Court · (1983) 24 DLT 296
High Courts14 Sept 1983
Commissioner of Income Tax, Delhi-I Vs Bawa Singh Chauhan
Delhi High Court · (1984) 40 CTR 47 : (1984) 150 ITR 8 : (1984) 16 TAXMAN 180
High Courts14 Sept 1983
Municipal Corporation of Delhi Vs Bishan Sarup and Others
Delhi High Court · (1983) 2 Crimes 967 : (1984) 6 DRJ 44 : (1984) RLR 75
High Courts13 Sept 1983
Municipal Corporation of Delhi Vs Modern Flour Mills and General Industries and Others
Delhi High Court · (1983) 24 DLT 338
High Courts13 Sept 1983
Young India Mining and Transport Co. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 149 ITR 227
High Courts13 Sept 1983
Universal Glass Ltd. Vs Meerut Bottlers P. Ltd. and others
Delhi High Court · (1985) 58 CompCas 68
High Courts13 Sept 1983
YOUNG INDIA MINING AND TRANSPORT CO. Vs COMMISSIONER OF Income Tax, NEW DELHI.
Delhi High Court · (1984) 149 ITR 226
High Courts09 Sept 1983
Avinash Chand Sharma Vs Tarun Bala Sharma
Delhi High Court · (1983) 5 DRJ 296
High Courts09 Sept 1983
Kaushalya Singha Vs A.K. Singha and Another
Delhi High Court · (1983) 24 DLT 313
High Courts08 Sept 1983
Preetam Singh Vs Food Corporation of India and Others
Delhi High Court · (1984) 25 DLT 435
High Courts08 Sept 1983
State (Delhi Administration) Vs Kamlesh Kumar
Delhi High Court · (1983) 24 DLT 293