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Delhi High Court judgments, 1983

413 judgments · page 5 of 21

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High Courts31 Oct 1983

Misri Lal Vs Tola Ram

Delhi High Court · (1984) 1 RCR(Criminal) 319 : (1984) RLR 125

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High Courts31 Oct 1983

Commissioner of Income Tax, Delhi-III Vs Vishwa Nath Arora and Co.

Delhi High Court · (1984) 42 CTR 179 : (1985) 151 ITR 751 : (1984) 17 TAXMAN 222

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High Courts28 Oct 1983

International Packers and Movers etc. Vs K.L. Suri

Delhi High Court · (1984) 25 DLT 164

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High Courts28 Oct 1983

Jyoti Pershad and Others Vs Ram Avtar and Others

Delhi High Court · (1984) 2 Crimes 67 : (1984) 25 DLT 306 : (1984) 6 DRJ 54 : (1984) RLR 37

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High Courts28 Oct 1983

Sheela Vs Tungal Singh

Delhi High Court · (1984) RLR 580

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High Courts27 Oct 1983Dismissed

M/s. Jamna Auto Industries, Yamuna Nagar (Haryana) Vs Union of India and others

Delhi High Court · AIR 1984 Delhi 235

Arbitration Act, 1940 — Section 11, 12, 19, 28, 33Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 29
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High Courts26 Oct 1983

Dwarka Singh Cahuhan Vs State and Others

Delhi High Court · (1984) 25 DLT 289

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High Courts26 Oct 1983

Additional Commissioner of Income Tax Vs Sunder Lal Banwari Lal

Delhi High Court · (1984) 39 CTR 112 : (1985) 156 ITR 617 : (1984) 16 TAXMAN 185

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High Courts25 Oct 1983

C.R.E. Wood Company Pvt. Ltd. Vs Sardar Iqbal Singh and Another

Delhi High Court · (1986) 59 CompCas 978 : (1984) 25 DLT 391

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High Courts14 Oct 1983

Dalbir Singh Tokas Vs Union of India and Others

Delhi High Court · (1984) 6 DRJ 62 : (1984) LabIC 986 : (1984) RLR 26

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High Courts14 Oct 1983

Vinod Kumar Arora @ Vinod Kumar Vs Administrator, Union Territory of Delhi and Others

Delhi High Court · (1984) CriLJ 1344 : (1984) ILR Delhi 497

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High Courts13 Oct 1983

Fayaz Uddin Vs Mohammed Ismail and Others

Delhi High Court · AIR 1985 Delhi 90

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High Courts12 Oct 1983

Kailash Prasad Sinha Vs Union of India and Others

Delhi High Court · (1984) 6 DRJ 296 : (1984) LabIC 1329 : (1984) 2 SLJ 385

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High Courts12 Oct 1983

Kali Pd. Sinha Vs Union of India

Delhi High Court · (1984) RLR 167

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High Courts11 Oct 1983Dismissed

Ved Parkash Gaur Vs Sukhan and others

Delhi High Court · AIR 1984 Delhi 276

Representation of the People Act, 1951 — Section 81, 86
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High Courts10 Oct 1983

Gulati Constructions Co. Vs Betwa River Board

Delhi High Court · AIR 1984 Delhi 299 : (1984) RLR 162

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High Courts07 Oct 1983

Mohd. Nasir Vs The State

Delhi High Court · (1984) 25 DLT 269

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High Courts07 Oct 1983

Ram Kumar and Another Vs Punjab Exchange Ltd.

Delhi High Court · (1984) 25 DLT 173

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High Courts07 Oct 1983

M/s Guest Keen Williams Ltd., Delhi Vs Murari Lal

Delhi High Court · (1984) 25 DLT 132 : (1984) 6 DRJ 23

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High Courts07 Oct 1983

Jai Rani Vs Om Parkash Saini

Delhi High Court · AIR 1984 Delhi 301 : (1984) 6 DRJ 281 : (1984) RLR 309

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