High Courts08 Dec 1983
Commissioner of Income Tax, Delhi-I Vs H.G. Gupta and Sons
Delhi High Court · (1984) 42 CTR 178 : (1984) 149 ITR 253 : (1984) 17 TAXMAN 287
COURT ARCHIVE
Delhi High Court judgments, 1983
413 judgments · page 2 of 21
High Courts06 Dec 1983
Meva Ram Arya Vs Delhi Administration and Others
Delhi High Court · AIR 1984 Delhi 123 : (1984) 25 DLT 201
High Courts06 Dec 1983
Shiv Dutt Salwan Vs The State
Delhi High Court · (1984) 1 Crimes 470 : (1984) 25 DLT 266 : (1984) 6 DRJ 184 : (1984) RLR 90
High Courts06 Dec 1983
A.S. Tiwari Vs Delhi Administration, etc.
Delhi High Court · (1984) 25 DLT 477 : (1984) 2 ILR Delhi 607 : (1984) 2 SLJ 33
High Courts06 Dec 1983
Ganesh Flour Mills Co. Ltd. Vs T.P. Khaitan
Delhi High Court · (1986) 60 CompCas 28 : (1984) 25 DLT 120 : (1984) ILR Delhi 688
High Courts05 Dec 1983
Chander Bhan Soni Vs The Administration of Delhi
Delhi High Court · (1984) 3 Crimes 409 : (1984) 25 DLT 343 : (1984) 6 DRJ 231 : (1984) RLR 171
High Courts02 Dec 1983
Subhash Chand Vs S.M. Aggarwal and Another
Delhi High Court · (1984) CriLJ 481 : (1984) 25 DLT 52 : (1984) 6 DRJ 160 : (1984) 1 ILR Delhi 850 : (1984) RLR 111
High Courts01 Dec 1983
Silvertoe Manufacturing Co. of India Vs Usha Soi
Delhi High Court · AIR 1984 Delhi 271 : (1984) 25 DLT 67 : (1984) 6 DRJ 208 : (1984) RLR 92
High Courts01 Dec 1983
Commissioner of Income Tax, Delhi-I Vs Dr. P.L. Narula
Delhi High Court · (1984) 40 CTR 277 : (1984) 150 ITR 21 : (1984) 17 TAXMAN 223
High Courts30 Nov 1983
Modern Automobiles (I) Vs Union of India and another
Delhi High Court · (1984) RLR 220 : (1984) 56 STC 85
High Courts30 Nov 1983
Modern Automobiles Vs Union of India
Delhi High Court · (1984) RLR 220 : (1984) 56 STC 85
High Courts30 Nov 1983
Daljit Singh Madan Vs Surinder Kumar and Others
Delhi High Court · (1984) 26 DLT 305 : (1984) RLR 470
High Courts29 Nov 1983
Ram Prashad and Others Vs Poornima
Delhi High Court · AIR 1983 Delhi 14 : (1984) 25 DLT 118 : (1984) 7 DRJ 90
High Courts29 Nov 1983
Commissioner of Income Tax Vs Bharat Ram Charat Ram P. Ltd.
Delhi High Court · (1987) 163 ITR 861
High Courts28 Nov 1983
Current Transport and Finance P. Ltd. Vs Sardar Singh and others
Delhi High Court · (1986) 59 CompCas 767
High Courts28 Nov 1983
D.N. Nanda and Sons Vs Commissioner of Income Tax
Delhi High Court · (1984) 40 CTR 278 : (1984) 39 CTR 167 : (1984) 149 ITR 96 : (1984) 16 TAXMAN 365
High Courts28 Nov 1983
Deepak Kumar and Dinesh Kumar Vs Union of India and Others
Delhi High Court · (1984) 25 DLT 77