High Courts23 Dec 2011Dismissed
M/s. Advert Communication Outdoor Advertisers Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2012) 3 AD 756 : (2012) 2 BC 45 : (2012) 186 DLT 366
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 2 of 268
High Courts23 Dec 2011
Aitreya Limited Vs Dans Energy Pvt Ltd and Others
Delhi High Court · (2012) 127 DRJ 565
Arbitration and Conciliation Act, 1996 — Section 17, 37(2), 9International Chamber of Commerce Arbitration Rules, 1998 — Article 23, 33(1), 34, 34(12), 34(3)Singapore International Arbitration Centre Rules, 2010 — Rule 32
High Courts23 Dec 2011Dismissed
Neeraj Bahl Vs Guru Gobind Singh Indraprastha University
Delhi High Court · (2011) 12 DEL CK 0217
High Courts23 Dec 2011Dismissed
Shishti Solkar and Others Vs Mahavir Sr. Model School and Others
Delhi High Court · (2011) 12 DEL CK 0216
Constitution (Eighty-Sixth Amendment) Act, 2002 — Article 21AConstitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 10
High Courts23 Dec 2011
Shri Ramesh Kumar Vs Union of India and Others
Delhi High Court · (2011) 12 DEL CK 0187
Land Acquisition Act, 1894 — Section 18, 4
High Courts23 Dec 2011Dismissed
Commissioner of Income Tax-XVI Vs Mr. Robert Michael Arthey C/o Pricewaterhouse Coopers (P) Ltd.
Delhi High Court · (2012) 209 TAXMAN 482
Income Tax Act, 1961 — Section 234B, 234C
High Courts23 Dec 2011Dismissed
Rahul Dubey Vs Vibha Dubey
Delhi High Court · (2012) 189 DLT 39 : (2012) 128 DRJ 59
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 9 Rule 13, 151Constitution of India, 1950 — Article 227Delhi High Court Rules and Orders — Rule 4
High Courts23 Dec 2011Dismissed
Prestige Oriental Carpets Vs Man Singh Saini and Others
Delhi High Court · (2011) 12 DEL CK 0183
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Dec 2011Allowed
Astra Netcom India Private Ltd. Vs Khoday India Ltd. and Another
Delhi High Court · (2012) 193 DLT 163 : (2012) 128 DRJ 83
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Contract Act, 1872 — Section 10, 13, 14, 15, 16Electricity Act, 1910 — Section 22
High Courts23 Dec 2011Dismissed
Ashok Kumar Vats Vs Deepak Vats
Delhi High Court · (2011) 12 DEL CK 0180
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6, 151Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Dec 2011
Noopur Chawla and Others Vs University of Delhi and Others Ms. Parikha Rampal and Others Vs GGSIPU and Others
Delhi High Court · (2011) 12 DEL CK 0117
Constitution of India, 1950 — Article 12, 14, 141, 142, 15Indian Medical Council Act, 1956 — Section 33Indian Medical Council Rules, 1957 — Rule 4, 5
High Courts23 Dec 2011
Ozone Spa Private Limited Vs Delhi Lawns Tennis Association (DLTA) and Others
Delhi High Court · (2012) 194 DLT 116
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts23 Dec 2011
M/s Abhipra Capital Ltd. Vs Abhipray Securities Private Litmited and Others
Delhi High Court · (2012) 49 PTC 321
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11, 151Companies Act, 1956 — Section 20Trade Marks Act, 1999 — Section 134, 134(2), 15, 17, 28
High Courts23 Dec 2011
Piruz Khambatta and Another Vs Soex India Pvt. Ltd. and Others
Delhi High Court · (2012) 193 DLT 670 : (2012) 49 PTC 330
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Copyright Act, 1957 — Section 2Trade and Merchandise Marks Act, 1958 — Section 28, 31
High Courts23 Dec 2011Allowed
Aman Gaur Vs State
Delhi High Court · (2012) 188 DLT 216 : (2012) 1 JCC 415
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 439, 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 302, 307
High Courts23 Dec 2011Dismissed
Inder Mohan Singh and Others Vs Tripat Singh and Others
Delhi High Court · (2012) 190 DLT 310
Arbitration and Conciliation Act, 1996 — Section 11, 11(10), 11(4), 11(5), 11(6)Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 14, 15Constitution of India, 1950 — Article 136
High Courts23 Dec 2011Allowed
CP Meier Vs Commissioner of Central Excise and Others
Delhi High Court · (2012) 280 ELT 3 : (2013) 21 GSTR 129
Central Excise Rules, 2002 — Rule 11, 4, 8, 9Central Excises and Salt Act, 1944 — Section 11C, 3, 5A, 6
High Courts23 Dec 2011Dismissed
P.M. Kariappa Vs State
Delhi High Court · (2012) 1 JCC 397
Criminal Procedure Code, 1973 (CrPC) — Section 195, 199, 200Penal Code, 1860 (IPC) — Section 120B, 193, 194, 195, 196
High Courts23 Dec 2011Dismissed
State of NCT of Delhi Vs Farukh and Others
Delhi High Court · (2011) 12 DEL CK 0069
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts23 Dec 2011Allowed
New Delhi Municipal Council Vs Usha Gangaria and Others
Delhi High Court · (2012) 128 DRJ 89
Competition Act, 2002 — Section 33Constitution of India, 1950 — Article 262Copyright Act, 1957 — Section 31