High Courts22 Dec 2011Dismissed
S.K. Srivastava Vs UOI and Others
Delhi High Court · (2011) 12 DEL CK 0147
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 4 of 268
High Courts22 Dec 2011Allowed
Chiranji Lal Vs State
Delhi High Court · (2011) 12 DEL CK 0128
Penal Code, 1860 (IPC) — Section 300, 302, 4
High Courts22 Dec 2011Allowed
Dinesh Kumar @ Dinu Vs State
Delhi High Court · (2011) 12 DEL CK 0126
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 207, 302, 34, 468, 471
High Courts22 Dec 2011
Ram Babu Rastogi and Others Vs State
Delhi High Court · (2012) 190 DLT 348 : (2012) 1 JCC 472
Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 2, 3Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts22 Dec 2011
Iris Park Leisures Pvt. Ltd Vs State of Delhi and Ors
Delhi High Court · (2012) 1 JCC 317
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304A
High Courts22 Dec 2011
Pal Singh and Another Vs Priyanka Singh and Another
Delhi High Court · (2011) 12 DEL CK 0089
British Matrimonial Homes Act, 1967 — Section 17(1), 2Penal Code, 1860 (IPC) — Section 406, 498A
High Courts22 Dec 2011Allowed
Yamaha Motor India P. Ltd. Vs Sarla Sahni And Others
Delhi High Court · (2011) 12 DEL CK 0085
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(A), 96Companies Act, 1956 — Section 23
High Courts22 Dec 2011Dismissed
D.K. Associates Vs Chander Bhan
Delhi High Court · (2011) 12 DEL CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 309, 309(2), 482
High Courts22 Dec 2011Dismissed
Randhir Singh Vs Central Industrial Security Force and Another
Delhi High Court · (2011) 12 DEL CK 0072
Central Industrial Security Force Rules, 2001 — Rule 36, 41, 46, 47Constitution of India, 1950 — Article 226
High Courts22 Dec 2011Allowed
Bhagwanti and Others Vs Kanshi Ram
Delhi High Court · (2011) 12 DEL CK 0071
Civil Procedure Code, 1908 (CPC) — Section 151, 96Partnership Act, 1932 — Section 37
High Courts22 Dec 2011Dismissed
Smt Santra and Another Vs Yatinder Kumar and Others
Delhi High Court · (2011) 12 DEL CK 0052
High Courts22 Dec 2011Allowed
Prof. Ram Prakash Vs Bengali Sweet Centre
Delhi High Court · (2012) 4 AD 478 : (2012) 1 ILR Delhi 808
High Courts22 Dec 2011
Bengali Sweets Centre and Others Vs Delhi Karamchri Sangh (Regd.)
Delhi High Court · (2011) 12 DEL CK 0026
Constitution of India, 1950 — Article 19
High Courts22 Dec 2011
ICICI Bank Ltd. Vs Chuandong XU and Another D+
Delhi High Court · (2012) 49 PTC 291
Companies Act, 1956 — Section 4ATrade Marks Act, 1999 — Section 2(1)
High Courts21 Dec 2011Disposed Off
M/s. Barco Electronic Systems Pvt. Ltd. Vs Mrs. Kiran Malik
Delhi High Court · (2012) 1 AD 645 : (2012) 187 DLT 19 : (2012) 127 DRJ 521
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 21, 43(2), 8Civil Procedure Code, 1908 (CPC) — Section 16, 20Limitation Act, 1963 — Article 137
High Courts21 Dec 2011Dismissed
M/s Kwality Caterers Vs Union of India and Another
Delhi High Court · (2011) 12 DEL CK 0426
Constitution of India, 1950 — Article 226
High Courts21 Dec 2011Dismissed
Pradeep Kumar Vs State
Delhi High Court · (2011) 12 DEL CK 0425
Penal Code, 1860 (IPC) — Section 307
High Courts21 Dec 2011Dismissed
General Electric Company Vs Mr. J. Singh and Others
Delhi High Court · (2011) 2 AD 18
Trade Marks Act, 1999 — Section 2(ZG), 29, 29(4)
High Courts21 Dec 2011Allowed
Arvind Paswan @ Karan Vs State
Delhi High Court · (2012) 1 JCC 237
Penal Code, 1860 (IPC) — Section 302
High Courts21 Dec 2011Dismissed
Bharath Skins Corporation Vs Taneja Skins Company Pvt. Ltd.
Delhi High Court · (2012) 186 DLT 290
Banking Companies Act, 1949 — Section 45DLimitation (Amendment) Act, 1859 — Section 8Limitation Act, 1963 — Article 1, 115, 14, 85, 87