High Courts21 Dec 2011Dismissed
Anil Tyagi Vs Delhi Development Authority and Others
Delhi High Court · (2012) 2 AD 204
Delhi Development Act, 1957 — Section 22(1)Land Acquisition Act, 1894 — Section 4, 6
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 5 of 268
High Courts21 Dec 2011Dismissed
Satyanarayan G. Agarwal Vs UOI and Others
Delhi High Court · (2011) 12 DEL CK 0234
Mineral Concession Rules, 1960 — Rule 54, 55Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(2), 11(3), 11(4), 30, 6
High Courts21 Dec 2011Dismissed
New Delhi Municipal Council Vs Shri Rambir and Another
Delhi High Court · (2011) 12 DEL CK 0146
High Courts21 Dec 2011Dismissed
M/s BQR Systems India Private Ltd. Vs Union of India and Others
Delhi High Court · (2012) 127 DRJ 266
High Courts21 Dec 2011
Runu Ghosh Vs C.B.I.
Delhi High Court · (2011) 12 DEL CK 0143
Constitution of India, 1950 — Article 14, 227, 233, 235, 298Criminal Procedure Code, 1973 (CrPC) — Section 161, 197, 212, 213, 215Drugs and Cosmetics Act, 1940 — Section 7(1)
High Courts21 Dec 2011Allowed
Commissioner of Income Tax (TDS) Vs M/s American Express Bank Ltd.
Delhi High Court · (2011) 12 DEL CK 0130
Income Tax Act, 1961 — Section 194, 200, 201, 201(1), 201(1A)
High Courts21 Dec 2011
M/s Dalmia Cement (Bharat) Ltd. Vs C.I.T.
Delhi High Court · (2012) 204 TAXMAN 149
Income Tax Act, 1961 — Section 256(1), 30, 31, 32, 33
High Courts21 Dec 2011
New India Assurance Co. Ltd. Vs Master Avinash and Others
Delhi High Court · (2011) 12 DEL CK 0118
Motor Vehicles Act, 1988 — Section 168
High Courts21 Dec 2011Dismissed
U.P. State Road Transport Corp. Vs Anita Sharma
Delhi High Court · (2011) 12 DEL CK 0109
High Courts21 Dec 2011Allowed
Chanderkanta Nasa and Others Vs Farid Ahmed and Others
Delhi High Court · (2011) 12 DEL CK 0108
High Courts21 Dec 2011Dismissed
National Fertilizers Ltd. Vs A.K. Maitra
Delhi High Court · (2012) 127 DRJ 299
Central Civil Services (Leave) Rules, 1972 — Rule 39(3)Constitution of India, 1950 — Article 300ACriminal Procedure Code, 1973 (CrPC) — Section 200
High Courts21 Dec 2011
Commissioner of Income Tax Vs American Express Bank Ltd.
Delhi High Court · (2012) 204 TAXMAN 661
Income Tax Act, 1961 — Section 194, 200, 201, 201(1), 201(1A)
High Courts21 Dec 2011
Dalmia Cement (Bharat) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2012) 204 TAXMAN 149
Income Tax Act, 1961 — Section 256(1), 30, 31, 32, 33
High Courts21 Dec 2011Dismissed
Iftikhar Alam Vs Naved Hussain Kidwai
Delhi High Court · (2011) 12 DEL CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts21 Dec 2011
J.N. Enterprises Vs Labour Court and Another
Delhi High Court · (2011) 12 DEL CK 0034
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts21 Dec 2011
Sunil Kumar and Others Vs State NCT of Delhi and Another
Delhi High Court · (2011) 12 DEL CK 0030
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts21 Dec 2011Dismissed
Babu Lal Meena Vs Union of India and Others
Delhi High Court · (2011) 12 DEL CK 0027
Central Government Service Rules, 1965 — Rule 15Central Reserve Police Force Rules, 1955 — Rule 28Constitution of India, 1950 — Article 226
High Courts21 Dec 2011
CIT Vs Eagle Theatres
Delhi High Court · (2012) 205 TAXMAN 449
Income Tax Act, 1961 — Section 260A, 48, 55
High Courts20 Dec 2011Dismissed
Union of India Vs Microwave Communications Ltd.
Delhi High Court · (2012) 3 AD 241 : (2012) 186 DLT 206
Arbitration and Conciliation Act, 1996 — Section 34, 8
High Courts20 Dec 2011Dismissed
Carlsberg India Pvt. Ltd. Vs Radico Khaitan Ltd. Radico Khaitan Ltd. Vs Carlsberg India Pvt. Ltd
Delhi High Court · (2012) 186 DLT 368 : (2012) 49 PTC 54
Trade and Merchandise Marks Act, 1958 — Section 17Trade Marks Act, 1999 — Section 17, 2, 2(1), 28, 29