High Courts23 Dec 2011Dismissed
Star Light Credit (India) Ltd. Vs Robin Gupta and Others
Delhi High Court · (2012) 128 DRJ 75
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Companies Act, 1956 — Section 10F, 111A, 397, 398, 399
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 3 of 268
High Courts23 Dec 2011Dismissed
U.P. State Road Transport Corp. Vs Mamta and Others
Delhi High Court · (2011) 12 DEL CK 0059
High Courts23 Dec 2011Allowed
The New India Assurance Co. Ltd. Vs Geeta and Others
Delhi High Court · (2011) 12 DEL CK 0051
High Courts23 Dec 2011
Director of Income Tax Vs Ericsson A.B., New Delhi
Delhi High Court · (2012) 246 CTR 422 : (2012) 343 ITR 470 : (2012) 204 TAXMAN 192
Constitution of India, 1950 — Article 12, 13, 13(3), 15, 17Copyright Act, 1957 — Section 14, 2, 51, 52(1)Finance Act, 1976 — Section 9, 9(1), 9(2)
High Courts23 Dec 2011Dismissed
Sh. Tejveer Singh Vs Union of India and Others
Delhi High Court · (2011) 12 DEL CK 0047
High Courts23 Dec 2011
M/s. Gursharan Singh Vs M/s. Bharat Petroleum Corpn. Ltd and Others
Delhi High Court · (2011) 12 DEL CK 0046
Arbitration Act, 1940 — Section 14, 16, 33, 40Arbitration and Conciliation Act, 1996 — Section 11(6)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 11, 24, 24(5)
High Courts23 Dec 2011Dismissed
Union of India and Another Vs Baljit Singh Sondhi
Delhi High Court · (2012) 2 ILR Delhi 274 : (2013) 2 SLJ 261
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 226
High Courts23 Dec 2011
Commissioner of Income Tax -II, Central Revenue Building, New Delhi Vs Kamdhenu Steel and Alloys Ltd. Gupta Citi Shelters Ltd. Vs Commissioner of Income Tax, New Delhi Commissioner of Income Tax Vs Vijay Foils P. Ltd. Infomediary India Pvt. Ltd. Vs Commissioner of Income Tax CIT Vs J.H. Finvest Pvt. Ltd. CIT Vs North Delhi Construction and Investment Pvt. Ltd. CIT Vs Laxman Industrial Resources Ltd. JBA Enterprises (Pvt.) Ltd. Vs Income Tax Officer, Ward 4(1), New Delhi Commissioner of Income Tax-III Vs Sham Mohan Pvt. Ltd.
Delhi High Court · (2012) 248 CTR 33 : (2012) 206 TAXMAN 254
Income Tax Act, 1961 — Section 131, 133(6), 143(3), 147, 148
High Courts23 Dec 2011Dismissed
Sh. Abdul Malik and Anr Vs Shashi Bhalla
Delhi High Court · (2012) 1 AD 922 : (2012) 186 DLT 669 : (2012) 1 RCR(Rent) 74
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)
High Courts22 Dec 2011Disposed Off
Arsha G. Kurup and Another Vs Guru Govind Singh Indraprastha University and Another
Delhi High Court · (2011) 12 DEL CK 0327
High Courts22 Dec 2011Dismissed
Michail Arhangelos Sa Vs Star Matrix and Others
Delhi High Court · (2012) 4 AD 194
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Section 20
High Courts22 Dec 2011Disposed Off
Indian Performing Right Society Ltd. Vs Badal Dhar Chowdhry and Others
Delhi High Court · (2012) 129 DRJ 490
Copyright Act, 1957 — Section 51(a)(ii), 52A, 55
High Courts22 Dec 2011Allowed
Jatan Singh and Others Vs State and Another
Delhi High Court · (2012) 1 JCC 232
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts22 Dec 2011Dismissed
RK Bansal Vs Jag Pravesh Sharma
Delhi High Court · (2012) 1 RCR(Rent) 94
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts22 Dec 2011Dismissed
Ombir Singh Vs State
Delhi High Court · (2011) 12 DEL CK 0268
Criminal Procedure Code, 1973 (CrPC) — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18(C), 37
High Courts22 Dec 2011Allowed
Panna Lal and Others Vs Anjit Kumar Jha and Others
Delhi High Court · (2012) 1 ILR Delhi 805
High Courts22 Dec 2011
Mahesh Prasad Singh Vs Union of India and Another
Delhi High Court · (2011) 12 DEL CK 0233
Border Security Force Act, 1968 — Section 46Penal Code, 1860 (IPC) — Section 300, 302
High Courts22 Dec 2011Dismissed
Mohd. Hammad Vs The State and Ors
Delhi High Court · (2012) 1 JCC 424
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364, 365
High Courts22 Dec 2011Dismissed
Shri Jai Bhagwan Verma Vs UOI and Others
Delhi High Court · (2011) 12 DEL CK 0193
Administrative Tribunals Act, 1985 — Section 19
High Courts22 Dec 2011
Baljeet Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 12 DEL CK 0192
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(2), 42