High Courts19 Dec 2011
The Oriental Insurance Company Ltd. and Another Vs M/s Ganpati Cargo Movers
Delhi High Court · (2011) 12 DEL CK 0429
Carriers Act, 1865 — Section 10, 8, 9
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 7 of 268
High Courts19 Dec 2011Dismissed
Sh. S.K. Tandon Vs Export Inspection Council of India and Another
Delhi High Court · (2011) 12 DEL CK 0401
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts19 Dec 2011Disposed Off
CIT Vs Galileo India Pvt Ltd
Delhi High Court · (2012) 189 DLT 425 : (2012) 211 TAXMAN 35
Income Tax Act, 1961 — Section 143(3), 14A, 260A, 263
High Courts19 Dec 2011Dismissed
Lal Chand Public Charitable Trust Vs Delhi Wakf Board and Others
Delhi High Court · (2012) 189 DLT 397 : (2012) 1 ILR Delhi 799
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 137
High Courts19 Dec 2011Dismissed
Delhi Jal Board and Others Vs Sunil Kumar and Others
Delhi High Court · (2011) 12 DEL CK 0301
Motor Vehicles Act, 1988 — Section 166
High Courts19 Dec 2011Disposed Off
Horticulture Department, Delhi Vs Rajinder Prasad and Others
Delhi High Court · (2012) 132 FLR 926
High Courts19 Dec 2011Dismissed
M/s. M.D. Industries Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 132 FLR 1030
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 45Industrial Disputes Act, 1947 — Section 25F
High Courts19 Dec 2011Dismissed
Uttar Pradesh State Road Transport Corporation Vs Ramwati and Others
Delhi High Court · (2012) 2 ILR Delhi 191
High Courts19 Dec 2011Allowed
Vikas Pareek Vs Union of India and Others
Delhi High Court · (2011) 12 DEL CK 0265
High Courts19 Dec 2011Allowed
Jaffar Abbas Vs Mohan and Others
Delhi High Court · (2012) 1 ILR Delhi 789
High Courts19 Dec 2011Allowed
Meenakshi Mishra and Others Vs Tarsem Singh and Others
Delhi High Court · (2012) ACJ 1006
High Courts19 Dec 2011
Shriram Pistons and Rings Ltd Vs Basant Khatri
Delhi High Court · (2011) 12 DEL CK 0262
Civil Procedure Code, 1908 (CPC) — Section 2(2), 96Transfer of Property Act, 1882 — Section 106, 53A
High Courts19 Dec 2011Dismissed
Jitender Kumar Singh Vs State
Delhi High Court · (2011) 12 DEL CK 0261
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302
High Courts19 Dec 2011Dismissed
M/s. Brushman India Ltd. and Anr Vs Standard Chartered Bank
Delhi High Court · (2012) 2 BC 536
Criminal Procedure Code, 1973 (CrPC) — Section 482Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts19 Dec 2011Dismissed
Sumana Bhasin Vs Eastern Connexion (Exports) Pvt. Ltd. and Others
Delhi High Court · (2012) 108 CLA 209 : (2012) 171 CompCas 170 : (2012) 127 DRJ 309
Companies Act, 1956 — Section 10F, 26, 43, 43(1)
High Courts19 Dec 2011Dismissed
GKW Limited Vs Life Insurance Corporation of India and Another
Delhi High Court · (2011) 12 DEL CK 0258
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 3, 4, 5, 7, 7(3)Public Premises (Eviction of Unauthorised Occupants) Rules, 1971 — Rule 8
High Courts19 Dec 2011Dismissed
Rajesh Kumar Vs Govt. of NCT of Delhi
Delhi High Court · (2012) 2 Crimes 281
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 389, 432
High Courts19 Dec 2011
Kingtech Electronics (India) Pvt. Ltd. and Another Vs Union of India and Others
Delhi High Court · (2011) 12 DEL CK 0239
Customs Act, 1962 — Section 104, 105, 115Intellectual Property Rights (Imported Goods) Enforcement Rules, 2007 — Rule 7, 7(1)
High Courts19 Dec 2011Dismissed
K. Deshaprabhu and Others Vs Meera Abhichandani and Others
Delhi High Court · (2011) 12 DEL CK 0238
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Easements Act, 1882 — Section 15
High Courts19 Dec 2011
Jindal Steel and Power Ltd. and Another Vs Union of India and Another
Delhi High Court · (2011) 12 DEL CK 0188
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Competition Act, 2002 — Section 18, 19, 27, 28, 3Constitution of India, 1950 — Article 14, 226