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Delhi High Court judgments, 2011

5,350 judgments · page 8 of 268

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High Courts19 Dec 2011

Santosh Behal Vs State and Others

Delhi High Court · (2011) 12 DEL CK 0182

Succession Act, 1925 — Section 278
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High Courts19 Dec 2011

CITI Bank N.A. Vs Rakesh Kumar and Another

Delhi High Court · (2012) 127 DRJ 209

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High Courts19 Dec 2011

Sardar Gurharan Singh Vs Bhupesh Chandra

Delhi High Court · (2011) 12 DEL CK 0123

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High Courts19 Dec 2011

Oriental Insurance Co. Ltd. Vs Sarvesh and Others Ram Pal Singh and Another Vs Roshan Lal and Others

Delhi High Court · (2011) 12 DEL CK 0122

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High Courts19 Dec 2011

Krishna Bhagat and Others Vs Tejvir Singh and Others

Delhi High Court · (2011) 12 DEL CK 0121

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High Courts19 Dec 2011

Bajaj Allianz General Insurance Co. Ltd. Vs Sant Ram @ Sant Ram Singh and Others

Delhi High Court · (2011) 12 DEL CK 0120

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High Courts19 Dec 2011Dismissed

Geeta and Others Vs Ram Kishan and Others United India Insurance Co. Ltd. Vs Geeta and Others

Delhi High Court · (2011) 12 DEL CK 0119

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High Courts19 Dec 2011

Mohar Singh Vs National Buildings Construction Corporation

Delhi High Court · (2012) 133 FLR 494

Administrative Tribunals Act, 1985 — Section 19
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High Courts19 Dec 2011Allowed

Stephen George Vs Union of India and Others

Delhi High Court · (2012) 2 AD 414

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 1, 136, 14, 2, 226
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High Courts19 Dec 2011

M/s Pioneer Publicity Corporation Pvt. Ltd. Vs M/s Vian Infrastructure Ltd.

Delhi High Court · (2011) 12 DEL CK 0062

Interest Act, 1978 — Section 3
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High Courts19 Dec 2011Dismissed

Nabi Rasool @ Hafiz Ji Bindi Wale Vs GNCT of Delhi and Another

Delhi High Court · (2011) 12 DEL CK 0050

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Industrial Disputes Act, 1947 — Section 10(4A)
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High Courts19 Dec 2011Dismissed

UOI and Others Vs Prakash Chandra and Others

Delhi High Court · (2011) 12 DEL CK 0038

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High Courts19 Dec 2011

New Delhi Municipal Council Vs New Delhi Nagar Palika Karamchari Union (Deepak Wadhwa)

Delhi High Court · (2011) 12 DEL CK 0035

Industrial Disputes Act, 1947 — Section 25F
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High Courts19 Dec 2011Allowed

Yatish Kumar and Others Vs State and Another

Delhi High Court · (2012) 1 Crimes 640

Penal Code, 1860 (IPC) — Section 34, 406, 498A
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High Courts19 Dec 2011

Dinesh Singh and Others Vs State

Delhi High Court · (2011) 12 DEL CK 0031

Penal Code, 1860 (IPC) — Section 320, 34, 406, 420
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High Courts16 Dec 2011Allowed

Delhi Music Society Vs Director General of Income Tax

Delhi High Court · (2012) 246 CTR 327

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 10(22), 10(23C), 2(15)
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High Courts16 Dec 2011Dismissed

Parmod Malik Vs Union of India and Another

Delhi High Court · (2011) 12 DEL CK 0439

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High Courts16 Dec 2011Allowed

Well Protect Manpower Services Pvt. Ltd. Vs Commissioner Municipal Corporation of Delhi and Another

Delhi High Court · (2012) 1 AD 305 : (2012) 127 DRJ 230 : (2012) 2 ILR Delhi 183

Delhi Municipal Corporation Act, 1957 — Section 110A, 147(2), 201, 42, 430Limitation Act, 1963 — Article 82
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High Courts16 Dec 2011Dismissed

M/s Godrej Sara Lee Ltd. Vs Union of India and Others

Delhi High Court · (2012) 3 AD 750 : (2012) 2 BC 200 : (2012) 186 DLT 305

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
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High Courts16 Dec 2011Dismissed

BIC Logistics Ltd. Vs Mudita Marketing

Delhi High Court · (2011) 12 DEL CK 0400

Civil Procedure Code, 1908 (CPC) — Section 96
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