High Courts16 Dec 2011
M/s Brakewel Automotive Components (India) Pvt. Ltd. Vs P.R. Selvam Alaghhapan
Delhi High Court · (2011) 12 DEL CK 0063
Limitation Act, 1963 — Section 19
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 10 of 268
High Courts16 Dec 2011Dismissed
UOI and Others Vs Sh. Kailash Chandra Gupta
Delhi High Court · (2011) 12 DEL CK 0040
Constitution of India, 1950 — Article 226
High Courts16 Dec 2011Dismissed
Sh. Vinod Kumar Vs Commissioner of Police and Another
Delhi High Court · (2011) 12 DEL CK 0039
Administrative Tribunals Act, 1985 — Section 19Penal Code, 1860 (IPC) — Section 143, 321, 323, 427
High Courts15 Dec 2011Dismissed
M/s National Highways Authority of India Vs M/s Prakash Atlanta JV and Others
Delhi High Court · (2011) 12 DEL CK 0445
Arbitration and Conciliation Act, 1996 — Section 34
High Courts15 Dec 2011Allowed
Rewati Raman Singh Vs State
Delhi High Court · (2012) 127 DRJ 176 : (2012) 1 JCC 297
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(8), 196(2), 197Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 12, 13(1), 7, 8
High Courts15 Dec 2011Dismissed
State Vs Ram Kumar and Others
Delhi High Court · (2012) 1 ILR Delhi 442
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts15 Dec 2011Dismissed
Commissioner of Income Tax Vs Alankar Radio Equipments
Delhi High Court · (2012) 210 TAXMAN 101
Income Tax Act, 1961 — Section 132, 158BC, 260A
High Courts15 Dec 2011Disposed Off
Ashok Kumar Aggarwal Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 1 JCC 234
High Courts15 Dec 2011Allowed
Ashok Kumar Singh Alias Bablu and Others Vs State
Delhi High Court · (2012) 186 DLT 204
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 304, 308, 323, 34, 506
High Courts15 Dec 2011Dismissed
Manju Rani Vs MCD
Delhi High Court · (2011) 12 DEL CK 0370
Industrial Disputes (Central) Rules, 1957 — Rule 76, 77, 78Industrial Disputes Act, 1947 — Section 10, 10(4A), 25F, 25G, 25H
High Courts15 Dec 2011Allowed
M/s. TBS Engineers Pvt. Ltd. Vs Mr. J.P. Mishra and Others
Delhi High Court · (2011) 12 DEL CK 0347
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 1, 15
High Courts15 Dec 2011Disposed Off
M/s. JSR Enterprises Vs M/s. Groversons
Delhi High Court · (2012) 50 PTC 199
Civil Procedure Code, 1908 (CPC) — Section 96Copyright Act, 1957 — Section 13
High Courts15 Dec 2011Dismissed
Sh. Rakesh Rawat and Another Vs Sh. Rajesh Kumar Rawat and Others
Delhi High Court · (2012) 2 ILR Delhi 177
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts15 Dec 2011Dismissed
Dharam Pal Dixit and Ors Vs Daulat Ram Dixit and Ors
Delhi High Court · (2011) 12 DEL CK 0320
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts15 Dec 2011Disposed Off
New India Assurance Co. Ltd. Vs Heera Lal and Others
Delhi High Court · (2011) 12 DEL CK 0308
High Courts15 Dec 2011Allowed
Vijay Vs State and Others
Delhi High Court · (2012) 3 AD 425 : (2012) 186 DLT 537
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts15 Dec 2011Allowed
Mohd. Rafiq and Others Vs State
Delhi High Court · (2011) 12 DEL CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 379, 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts15 Dec 2011
M/s Delhi Stock Exchange Assocn. Ltd. Vs Ujala Leasing Ltd.
Delhi High Court · (2011) 12 DEL CK 0161
High Courts15 Dec 2011Dismissed
Alka Sharma Vs MCD
Delhi High Court · (2011) 12 DEL CK 0159
Industrial Disputes (Central) Rules, 1957 — Rule 76, 77, 78Industrial Disputes Act, 1947 — Section 10, 10(4A), 25F, 25G, 25H
High Courts15 Dec 2011Allowed
Chander Dev (Sh.) Vs MCD and Another
Delhi High Court · (2012) 2 AD 403