High Courts15 Dec 2011Dismissed
Sudesh Chopra Vs Surender Pal Singh and Others Surender Pal Singh Vs Sudesh Chopra and Ors
Delhi High Court · (2011) 12 DEL CK 0054
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 11 of 268
High Courts15 Dec 2011
Montreaux Resorts P. Ltd. and Others Vs Sonia Khosla and Others
Delhi High Court · (2012) 127 DRJ 155
Advocates Act, 1961 — Section 34Arbitration and Conciliation Act, 1996 — Section 11, 8Bar Council of India Rules, 1975 — Rule 39
High Courts14 Dec 2011Dismissed
Commissioner of Income Tax Delhi IV Vs EHPT India P. Ltd.
Delhi High Court · (2012) 246 CTR 217 : (2012) 186 DLT 120 : (2013) 350 ITR 41 : (2012) 204 TAXMAN 639
Income Tax Act, 1961 — Section 10A, 10A(1), 10A(4), 143(3), 260A
High Courts14 Dec 2011Allowed
National Insurance Company Ltd. Vs Vishalakshy and Others
Delhi High Court · (2011) 12 DEL CK 0437
High Courts14 Dec 2011Allowed
Oriental Insurance Company Ltd. Vs Kaushalya Devi and Others
Delhi High Court · (2011) 12 DEL CK 0436
Motor Vehicles Act, 1939 — Section 168, 2(25), 2(29), 2(33), 2(8)Motor Vehicles Act, 1988 — Section 147, 2(14), 2(35), 2(40), 2(47)
High Courts14 Dec 2011Allowed
United India Construction and Communication Pvt. Ltd. Vs Bharti Infotel Ltd.
Delhi High Court · (2011) 12 DEL CK 0435
Arbitration and Conciliation Act, 1996 — Section 8
High Courts14 Dec 2011Dismissed
Oriental Insurance Co. Ltd. Vs Partap Singh and Others
Delhi High Court · (2011) 12 DEL CK 0406
High Courts14 Dec 2011Allowed
Gurmeet Singh Vs Mukhtar Khan and Ors
Delhi High Court · (2011) 12 DEL CK 0405
High Courts14 Dec 2011Dismissed
Pradeep Kumar Singh Vs Union of India and Another
Delhi High Court · (2012) 186 DLT 627 : (2012) 2 ILR Delhi 161
Central Reserve Police Force Act, 1949 — Section 14Constitution of India, 1950 — Article 226
High Courts14 Dec 2011Allowed
SKB Overseas Corporation Vs Joint Secretary (Drawback) M/o
Delhi High Court · (2012) 3 AD 426 : (2012) 186 DLT 602 : (2013) 288 ELT 323 : (2013) 20 GSTR 266
Customs Act, 1962 — Section 16, 18, 28, 51, 74
High Courts14 Dec 2011Dismissed
Sharad Indu Bhatnagar Vs Jitender Malik
Delhi High Court · (2011) 12 DEL CK 0319
High Courts14 Dec 2011Dismissed
Vrinda Gaur and Others Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2011) 12 DEL CK 0312
Constitution of India, 1950 — Article 226
High Courts14 Dec 2011Disposed Off
Aridaman Singh Vs University of Delhi and Others
Delhi High Court · (2011) 12 DEL CK 0311
High Courts14 Dec 2011Dismissed
Pushkar Mehra and Others Vs Brij Mohan Kushwaha and Others
Delhi High Court · (2011) 12 DEL CK 0307
Motor Vehicles Act, 1988 — Section 163A
High Courts14 Dec 2011Dismissed
Ravinder Singh Vs State
Delhi High Court · (2012) 1 AD 401 : (2012) 1 JCC 380
Delhi Land Reforms Act, 1954 — Section 27Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts14 Dec 2011Allowed
Bajaj Allianz General Insurance Company Ltd. Vs Gita Devi and Others
Delhi High Court · (2011) 12 DEL CK 0136
High Courts14 Dec 2011Allowed
Chander Shekhar Divedi Vs The Oriental Ins. Company and Others
Delhi High Court · (2011) 12 DEL CK 0135
Motor Vehicles Act, 1988 — Section 14(2)
High Courts14 Dec 2011Allowed
Jai Kanwar Tyagi and Another Vs Satnam Singh and Others
Delhi High Court · (2011) 12 DEL CK 0134
High Courts14 Dec 2011
Durga Shaw and Another Vs State NCT of Delhi
Delhi High Court · (2011) 12 DEL CK 0093
Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts14 Dec 2011Dismissed
Association of Metro Commuters and Another Vs Delhi Metro Rail Corporation and Others
Delhi High Court · (2012) 2 ILR Delhi 172