High Courts14 Dec 2011Dismissed
Coal India Ltd. and Another Vs Continental and Eastern Agencies
Delhi High Court · (2011) 2 AD 102 : (2012) 186 DLT 59
Partnership Act, 1932 — Section 69, 69(2)
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 12 of 268
High Courts14 Dec 2011
Stephen Koenig Vs Arbitrator, National Internet Exchange of India (Nixi) and Another Jagdish Purohit Vs Stephen Koenig
Delhi High Court · (2012) 186 DLT 43 : (2012) 49 PTC 304
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Companies Act, 1956 — Section 25Evidence Act, 1872 — Section 101, 102, 103
High Courts14 Dec 2011Dismissed
Om Wati Vs Panchi Devi
Delhi High Court · (2012) 190 DLT 720
Transfer of Property Act, 1882 — Section 53A
High Courts13 Dec 2011Dismissed
CIT Vs Jet Life India Ltd
Delhi High Court · (2012) 204 TAXMAN 382
Companies Act, 1956 — Section 2(12)Income Tax Act, 1961 — Section 260A, 269T, 271E
High Courts13 Dec 2011
Allama Iqbal Unani Medical College and Hospital and Another Vs UOI and Another
Delhi High Court · (2011) 12 DEL CK 0446
High Courts13 Dec 2011Disposed Off
Ved Prakash Saini Vs State NCT of Delhi
Delhi High Court · (2012) 2 ILR Delhi 153
Criminal Procedure Code, 1973 (CrPC) — Section 362Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts13 Dec 2011Allowed
Kulbir @ Bholi Vs State and Another
Delhi High Court · (2011) 12 DEL CK 0413
Penal Code, 1860 (IPC) — Section 308, 323, 341
High Courts13 Dec 2011Allowed
Pradeep Kumar Vs State and Another
Delhi High Court · (2011) 12 DEL CK 0412
Penal Code, 1860 (IPC) — Section 323, 34, 452, 504, 506
High Courts13 Dec 2011Allowed
Sanjeev Kumar Vs State (NCT of Delhi)
Delhi High Court · (2011) 12 DEL CK 0410
Penal Code, 1860 (IPC) — Section 420
High Courts13 Dec 2011Allowed
Dheeraj Chopra and Others Vs State and Another
Delhi High Court · (2011) 12 DEL CK 0409
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts13 Dec 2011Allowed
Ved Prakash and Others Vs Narayan Pal @ Narayan Singh and Another
Delhi High Court · (2011) 12 DEL CK 0404
High Courts13 Dec 2011Disposed Off
Ram Singh @ Karan Vs State N.C.T. of Delhi Bhagwan Dass @ Bablu Vs State of Delhi
Delhi High Court · (2012) 1 AD 310 : (2012) 2 ILR Delhi 143 : (2012) 2 JCC 1182
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109, 34, 363, 366, 376
High Courts13 Dec 2011Dismissed
Ashish Verma Vs State and Another
Delhi High Court · (2012) 3 AD 253 : (2012) 1 BC 590 : (2012) 186 DLT 238
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 415, 418, 420, 460, 468
High Courts13 Dec 2011Dismissed
Saguna Sharma @ Guddi and Others Vs Mahesh Chand Tiwari
Delhi High Court · (2011) 12 DEL CK 0367
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 363, 366, 406, 494
High Courts13 Dec 2011Allowed
Hukum Singh Vs State
Delhi High Court · (2011) 12 DEL CK 0349
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts13 Dec 2011Dismissed
Rajendra Dorian Punj Vs S.P. Punj and Others
Delhi High Court · (2012) 3 AD 643 : (2012) 186 DLT 91 : (2012) 127 DRJ 528
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(6), 12(2), 13
High Courts13 Dec 2011Dismissed
Thales Air Systems S.A. Vs Union of India and Others
Delhi High Court · (2012) 128 DRJ 154 : (2012) 2 ILR Delhi 115
Airports Economic Regulatory Authority of India Act, 2008 — Section 2
High Courts13 Dec 2011Dismissed
Syal Auto Carriers (P) Ltd. Vs National Insurance Co. Ltd. and Anr
Delhi High Court · (2011) 12 DEL CK 0318
Carriers Act, 1865 — Section 10, 8Civil Procedure Code, 1908 (CPC) — Section 96
High Courts13 Dec 2011Disposed Off
Mukesh Vs State of Delhi
Delhi High Court · (2012) 1 JCC 394
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 15(1), 16, 2, 69Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)