High Courts20 Dec 2011Dismissed

North Delhi Power Ltd. Vs Swarna Gupta

Delhi High Court · (2012) 1 RCR(Rent) 60

Companies Act, 1956 — Section 391, 394Delhi Rent Control Act, 1958 — Section 14, 14(1), 15, 2, 3ESSO (Acquisition of Undertakings in India) Act, 1974 — Section 5
High Courts20 Dec 2011Allowed

Rizwan Shah Vs Shweta Joshi and Others

Delhi High Court · (2012) 2 ILR Delhi 205

Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 164, 222(2)Evidence Act, 1872 — Section 41, 43