High Courts29 Sept 2015
Father Muller Charitable Institution Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0204
Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10A, 10A(4)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 50 of 212
High Courts29 Sept 2015Disposed off
Kailash Chand Vs Ganesh
Delhi High Court · (2015) 10 AD 182
Delhi Lands (Restrictions on Transfer) Act, 1972 - Section 4, 5Specific Relief Act, 1963 - Section 10, 16, 16(c)
High Courts29 Sept 2015Dismissed
Sunil Sikri Vs The Management Committee of Guru Harkishan Public School and Others
Delhi High Court · (2015) 09 DEL CK 0201
High Courts29 Sept 2015
Malla Reddy Institute of Medical Sciences and Others Vs Union of India and Others
Delhi High Court · (2015) 10 AD 565 : (2016) 1 SCT 337
Dentists Act, 1948 - Section 10AIndian Medical Council Act, 1956 - Section 10-A, 10-A, 10-A(1), 10-A(2), 10A(3)
High Courts29 Sept 2015Dismissed
Vikas Jain Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0103
Penal Code, 1860 (IPC) - Section 420, 467, 468, 471
High Courts28 Sept 2015Allowed
In Re: Springer Editorial Services Private Limited
Delhi High Court · (2015) 09 DEL CK 0462
High Courts28 Sept 2015
DLF Limited Vs Sohum Shoppe Limited and Others
Delhi High Court · (2015) 09 DEL CK 0456
Trade Marks Act, 1999 - Section 134, 21, 29
High Courts28 Sept 2015Dismissed
Satya Prakash Gupta Vs Pramila Chauhan
Delhi High Court · (2015) 09 DEL CK 0436
Delhi Rent Control Act, 1958 - Section 1(2), 45, 50Partnership Act, 1932 - Section 69
High Courts28 Sept 2015Allowed
Satayender and Others Vs State and Others
Delhi High Court · (2015) 09 DEL CK 0433
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts28 Sept 2015Dismissed
Suraj Pal Vs Jamia Hamdard (Hamdard University)
Delhi High Court · (2015) 09 DEL CK 0420
Constitution of India, 1950 - Article 226
High Courts28 Sept 2015Dismissed
Ram Charan Vs Ram Gopal
Delhi High Court · (2015) 09 DEL CK 0419
Delhi Rent Control Act, 1958 - Section 5(3)
High Courts28 Sept 2015Disposed Off
Bundela Bandhu Construction Co. Vs National Project Construction Corporation Ltd.
Delhi High Court · (2015) 180 PLR 33
Arbitration Act, 1940 - Section 14, 17, 30, 33Arbitration and Conciliation Act, 1996 - Section 34, 85, 85(2)(a)
High Courts28 Sept 2015
Jagdish Gupta Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 09 DEL CK 0377
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts28 Sept 2015Disposed Off
Fairdeal Industries Vs Sunil Kumar Mishra
Delhi High Court · (2016) 148 FLR 630 : (2015) 4 LLJ 317
Constitution of India, 1950 - Article 226, 227
High Courts28 Sept 2015
Sachin Kumar and Others Vs The State
Delhi High Court · (2015) 4 JCC 2321
Criminal Procedure Code, 1973 (CrPC) - Section 161, 227, 228Penal Code, 1860 (IPC) - Section 300, 302, 307, 323, 324
High Courts28 Sept 2015Disposed Off
ICICI Bank Limited Vs Sunita Mittal
Delhi High Court · (2015) 09 DEL CK 0311
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1
High Courts28 Sept 2015Allowed
In Re: Puriflair India Private Limited
Delhi High Court · (2015) 09 DEL CK 0305
High Courts28 Sept 2015Allowed
Sesa Sterlite Limited and Others Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0284
Constitution of India, 1950 - Article 14Foreign Trade (Development and Regulation) Act, 1992 - Section 15, 5, 9(5)
High Courts28 Sept 2015
Director of Income Tax I and Others Vs Mitchell Drilling International Pvt. Ltd.
Delhi High Court · (2016) 380 ITR 130 : (2015) 234 TAXMAN 818
Income Tax Act, 1961 - Section 115A, 194 I, 194-I, 194J, 28
High Courts28 Sept 2015Allowed
R.P. Kalia Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0249
Constitution of India, 1950 - Article 226, 227