High Courts30 Sept 2015
The Commissioner, VAT Vs Pure Drinks (New Delhi) Ltd.
Delhi High Court · (2015) 09 DEL CK 0112
Delhi Sales Tax Act, 1975 - Section 11, 23(3), 24, 46, 56
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 49 of 212
High Courts30 Sept 2015Dismissed
Nexgen Edusolutions Pvt. Ltd. Vs Aspire Investments Pvt. Ltd.
Delhi High Court · (2015) 6 ARBLR 412 : (2015) 180 PLR 40
Arbitration and Conciliation Act, 1996 - Section 11(6), 31, 34, 37, 8Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 39 Rule 10Registration Act, 1908 - Section 23, 25, 49
High Courts30 Sept 2015
Lark Laboratories (India) Ltd. Vs Commissioner, Trade and Taxes, Delhi and Others
Delhi High Court · (2015) 85 VST 417
Central Sales Tax Act, 1956 - Section 9Delhi Value Added Tax Act, 2004 - Section 26, 28, 32, 33, 34
High Courts30 Sept 2015Disposed off
Lord Buddha Siksha Pratisthan and Others Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0109
Indian Medical Council Act, 1956 - Section 10A, 10-A
High Courts30 Sept 2015Disposed off
Malla Reddy Medical College for Women and Others Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0108
Indian Medical Council Act, 1956 - Section 10-A, 10-A(3), 10-A(4)
High Courts30 Sept 2015Disposed off
Career Institute of Medical Sciences and Hospitals and Others Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0107
Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10-A
High Courts29 Sept 2015Allowed
Parveen and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0446
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 34, 341
High Courts29 Sept 2015Dismissed
Richa Bharti Vs State NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0434
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 406, 498A
High Courts29 Sept 2015Dismissed
Brijesh Kumar Sahu Vs Central Industrial Security Force and Others
Delhi High Court · (2015) 09 DEL CK 0424
Penal Code, 1860 (IPC) - Section 294, 323, 324, 325, 34
High Courts29 Sept 2015Dismissed
Union of India and Others Vs Harpal Singh
Delhi High Court · (2015) 180 PLR 36
High Courts29 Sept 2015Allowed
United India Insurance Co. Ltd. Vs Neeraj Sehrawat and Others
Delhi High Court · (2015) 09 DEL CK 0351
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8Motor Vehicles Act, 1988 - Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts29 Sept 2015Dismissed
Saroj Vs Charan Singh and Others
Delhi High Court · (2015) 09 DEL CK 0337
Penal Code, 1860 (IPC) - Section 302, 34, 437(1)(i), 439
High Courts29 Sept 2015Disposed off
Rehabilitation Ministry Employees Co-operative House Building Society Vs Ramjas Yadav and Others
Delhi High Court · (2015) 09 DEL CK 0235
Arbitration and Conciliation Act, 1996 - Section 20(3), 34Civil Procedure Code, 1908 (CPC) - Section 21Criminal Procedure Code, 1973 (CrPC) - Section 195
High Courts29 Sept 2015Disposed off
Anil Kumar and Others Vs The Management of Richa and Company
Delhi High Court · (2015) 4 LLJ 311
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(oo) (bb), 25F, 33
High Courts29 Sept 2015Dismissed
P.N. Shukla Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0224
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 12-A(4) (b), 19Constitution of India, 1950 - Article 14
High Courts29 Sept 2015Dismissed
Pyare Lal Vs State
Delhi High Court · (2015) 09 DEL CK 0221
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 376 (2) (f), 376(2)(f)
High Courts29 Sept 2015
Swarovski India Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2015) 09 DEL CK 0215
Income Tax Act, 1961 - Section 10B, 143(3), 147, 147(c), 148
High Courts29 Sept 2015
Ankur Sabharwal and Others Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0211
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Passports Act, 1967 - Section 12Penal Code, 1860 (IPC) - Section 120B, 307, 34, 406, 420
High Courts29 Sept 2015Dismissed
P.S. Shetty Vs Central Bureau of Investigation
Delhi High Court · (2015) 09 DEL CK 0209
Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts29 Sept 2015Allowed
Naresh Kumar and Others Vs State of Delhi
Delhi High Court · (2015) 10 AD 664
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 397(2), 482Dowry Prohibition Act, 1961 - Section 4