High Courts28 Sept 2015Dismissed
Shiv Ram and Others Vs Poppy Children Wear
Delhi High Court · (2015) 4 LLJ 335
Industrial Disputes Act, 1947 - Section 25F, 25GLimitation Act, 1963 - Section 5
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 51 of 212
High Courts28 Sept 2015Dismissed
Neerja Bhargava Vs State of NCT Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0217
Criminal Procedure Code, 1973 (CrPC) - Section 173, 320, 397, 399, 401Penal Code, 1860 (IPC) - Section 34, 452, 506
High Courts28 Sept 2015
Vinod Sehrawat and Others Vs Registrar, Cooperative Societies and Others
Delhi High Court · (2015) 09 DEL CK 0216
Delhi Co-operative Societies Act, 2003 - Section 35(8)
High Courts28 Sept 2015Allowed
Hindustan Motors Ltd. Vs Board of Industrial and Financial Reconstruction
Delhi High Court · (2015) 09 DEL CK 0210
Constitution of India, 1950 - Article 226, 227Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15, 16, 17, 18, 20
High Courts28 Sept 2015Dismissed
State of Tamil Nadu Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0207
High Courts28 Sept 2015Allowed
Himanshu Bhatt Vs Indian Railway Catering and Tourism Corporation and Others
Delhi High Court · (2015) 10 AD 601 : (2015) LLR 1192
High Courts28 Sept 2015Allowed
Yacub Kispotta and Others Vs Director General BSF and Others
Delhi High Court · (2015) 09 DEL CK 0105
Border Security Force Act, 1968 - Section 14, 14, 14(c), 15, 15Constitution of India, 1950 - Article 311(2), 311(3), 311(ii)
High Courts28 Sept 2015Disposed off
Ranjan Kumar Vs State (GNCT of Delhi)
Delhi High Court · (2015) 09 DEL CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 376, 376(2)(f)
High Courts24 Sept 2015Dismissed
Harjinder Singh Namdhari Vs National Building Construction Company Ltd.
Delhi High Court · (2015) 6 ARBLR 408
Arbitration and Conciliation Act, 1996 - Section 34, 37
High Courts24 Sept 2015Partly Allowed
Indira Dey Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0422
High Courts24 Sept 2015Disposed Off
Binod Kumar Bawari and Others Vs Cement (Bharat) Limited
Delhi High Court · (2015) 180 PLR 26
Arbitration and Conciliation Act, 1996 - Section 9, 9(ii)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 41, Order 21 Rule 41(2)
High Courts24 Sept 2015Disposed Off
Kallu Mal Vs Babu Ram and Others
Delhi High Court · (2015) 180 PLR 29
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts24 Sept 2015
Commissioner of Income Tax Vs I.P. Support Services India (P.) Ltd.
Delhi High Court · (2015) 378 ITR 240
Income Tax Act, 1961 - Section 143(2), 14A
High Courts24 Sept 2015Dismissed
Ram Ashrey Vs Sulekh Chand Singhal
Delhi High Court · (2015) 09 DEL CK 0218
Evidence Act, 1872 - Section 91, 92Transfer of Property Act, 1882 - Section 106
High Courts24 Sept 2015Dismissed
Vandana Jhingan Vs UOI and Others
Delhi High Court · (2015) 09 DEL CK 0206
Penal Code, 1860 (IPC) - Section 354, 500
High Courts24 Sept 2015
Ram Piyari Devi Charitable Trust and Others Vs Director General of Income Tax, Delhi and Others
Delhi High Court · (2015) 234 DLT 323
Income Tax Act, 1961 - Section 10(22), 10(23C), 10(23C) (vi), 10(23C)(vi), 10(23C)(via)
High Courts24 Sept 2015Disposed off
Bajrang International and Others Vs Indian Oil Corporation Ltd. (IOCL) and Others
Delhi High Court · (2015) 234 DLT 307
High Courts24 Sept 2015Allowed
Bansal Dye Chem Pvt. Ltd. Vs Commissioner Value Added Tax, Delhi and Others
Delhi High Court · (2015) 52 GST 1017 : (2016) 87 VST 58
Delhi Value Added Tax Act, 2004 - Section 31, 32, 33, 59, 74
High Courts24 Sept 2015
Teletube Electronics Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2015) 281 CTR 121 : (2015) 234 DLT 681 : (2015) 379 ITR 300 : (2015) 235 TAXMAN 111
Income Tax Act, 1961 - Section 143(3), 2(14), 2(14)(a), 2(47), 2(47)(a)Transfer of Property Act, 1882 - Section 105, 108, 53A