High Courts23 Sept 2015Dismissed
Suresh Babu Vs Consul Consolidated Pvt. Ltd.
Delhi High Court · (2015) 09 DEL CK 0191
Industrial Disputes Act, 1947 - Section 2, 25
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 53 of 212
High Courts23 Sept 2015Disposed off
Mahesh Chandra Gurani Vs Tata Power Delhi Dist. Ltd.
Delhi High Court · (2015) 09 DEL CK 0190
High Courts23 Sept 2015Dismissed
Central Board of Trustees, EPF Vs Employees Provident Fund Appellte Tribunal and Others
Delhi High Court · (2016) 148 FLR 264 : (2015) LLR 1241
Limitation Act, 1963 - Section 5
High Courts23 Sept 2015Dismissed
Ram Singh Vs DTC and Others
Delhi High Court · (2015) 09 DEL CK 0188
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts23 Sept 2015
State Vs Mahesh and Others
Delhi High Court · (2015) 234 DLT 275
Criminal Procedure Code, 1973 (CrPC) - Section 102, 161, 178, 183Penal Code, 1860 (IPC) - Section 120B, 120-B, 201, 302, 34
High Courts23 Sept 2015Dismissed
Sanjeev Malik Vs S. Mohanjit Singh and Others
Delhi High Court · (2015) 09 DEL CK 0180
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), 151Constitution of India, 1950 - Article 227
High Courts23 Sept 2015
Retail Royalty Company Vs Pantaloons Fashion and Retail Limited and Others
Delhi High Court · (2015) 234 DLT 296 : (2015) 64 PTC 292
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Copyright Act, 1957 - Section 13Trade Marks Act, 1999 - Section 29(1), 29(2)(b)
High Courts23 Sept 2015Dismissed
Narender Kumar Abbott Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0087
High Courts23 Sept 2015Dismissed
Pankaj Bajaj and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0077
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Delhi Co-operative Societies Act, 2003 - Section 118(5), 118(7)
High Courts23 Sept 2015Allowed
Bridgestone India Pvt. Ltd. Vs UOI and Others
Delhi High Court · (2016) 133 SCL 31
Criminal Procedure Code, 1973 (CrPC) - Section 251Legal Metrology Act, 2009 - Section 57Penal Code, 1860 (IPC) - Section 95
High Courts23 Sept 2015Dismissed
Kalptaru Agro Ltd. Vs SEBI
Delhi High Court · (2015) 234 DLT 259
Criminal Procedure Code, 1973 (CrPC) - Section 216, 244, 244, 245, 246Securities and Exchange Board of India Act, 1992 - Section 11(B), 11B, 12(1B), 24, 24(1)
High Courts22 Sept 2015
Nand Kishore Mishra and Others Vs Dinesh Chandra Tyagi and Others
Delhi High Court · (2015) 09 DEL CK 0451
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151General Clauses Act, 1897 - Section 21
High Courts22 Sept 2015Disposed Off
Sant Ram Vs The State (NCT of Delhi)
Delhi High Court · (2015) 09 DEL CK 0447
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304, 323, 325
High Courts22 Sept 2015Dismissed
National Co-operative Consumers Federation of India Ltd. Vs Indian Council for Historical Research and Others
Delhi High Court · (2015) 09 DEL CK 0441
Contract Act, 1872 - Section 25(3)
High Courts22 Sept 2015Dismissed
Bhim Singh Saini Vs Preeti Gupta
Delhi High Court · (2015) 234 DLT 303
High Courts22 Sept 2015Disposed Off
Sunil Vs State
Delhi High Court · (2015) 09 DEL CK 0389
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 324, 363, 366, 376(2)(f), 377
High Courts22 Sept 2015
Commissioner of Income Tax - II Vs Multiplex Trading & Industrial Co. Ltd.
Delhi High Court · (2015) 378 ITR 177
Income Tax Act, 1922 - Section 34(1)(a)Income Tax Act, 1961 - Section 115JB, 139, 139(1), 142, 142(1)
High Courts22 Sept 2015Dismissed
Madhvi Arora Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 09 DEL CK 0298
Criminal Procedure Code, 1973 (CrPC) - Section 200, 482Penal Code, 1860 (IPC) - Section 376, 452, 506
High Courts22 Sept 2015Allowed
Board of Control for Cricket in India Vs Aryan Sehrawat and Others
Delhi High Court · (2015) 09 DEL CK 0297
Constitution of India, 1950 - Article 226
High Courts22 Sept 2015Dismissed
Medical Council of India Vs Jamia Hamdard (Deemed University) and Others
Delhi High Court · (2015) 09 DEL CK 0295
Indian Medical Council Act, 1956 - Section 10A, 10A(4)University Grants Commission Act, 1956 - Section 3