High Courts21 Sept 2015Allowed
In Re: FIL India Business Services Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0372
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 55 of 212
High Courts21 Sept 2015Allowed
In Re: Lifelong Finishing Academy Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0371
High Courts21 Sept 2015
Esson Furnishing P. Ltd. Vs Principal C.C. (Import), ICD, Tughlakabad
Delhi High Court · (2015) 326 ELT 282
Customs Act, 1962 - Section 28, 28AA
High Courts21 Sept 2015Disposed Off
BSES Rajdhani Power Ltd. Vs Ratna Bhat
Delhi High Court · (2015) 234 DLT 272
Constitution of India, 1950 - Article 226, 227Electricity Act, 2003 - Section 126, 127, 135, 135(1 A), 139
High Courts21 Sept 2015
Vodafone South Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2015) 224 DLT 159 : (2015) 378 ITR 410 : (2015) 235 TAXMAN 169
Income Tax Act, 1922 - Section 12(2)Income Tax Act, 1961 - Section 12, 12(2), 148, 260A, 36
High Courts21 Sept 2015Dismissed
Jitendra Mohan Singh Vs Bharat Heavy Electricals Ltd.
Delhi High Court · (2015) LLR 1239
High Courts21 Sept 2015Dismissed
Satvinder Singh Vs Jasvinder Kaur
Delhi High Court · (2015) 180 PLR 21
Delhi Rent Control Act, 1958 - Section 14, 50
High Courts21 Sept 2015Allowed
Gaurav Ralhan and Others Vs The State NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0332
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts21 Sept 2015
Pr. CIT-1 Vs Atlanta Capital Pvt. Ltd.
Delhi High Court · (2015) 09 DEL CK 0325
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 6, Order 5 Rule 12Income Tax Act, 1922 - Section 34Income Tax Act, 1961 - Section 143(1), 147, 148, 148(1), 149
High Courts21 Sept 2015Allowed
In Re: BGK Commodities Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0306
High Courts21 Sept 2015Dismissed
Arvind Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0287
High Courts21 Sept 2015Disposed Off
Vijay Jain and Others Vs Vineet Taneja and Others
Delhi High Court · (2015) 09 DEL CK 0286
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11(b), 151Court Fees Act, 1870 - Section 7(iv)(f)
High Courts21 Sept 2015Disposed Off
Mishira Rakesh Vishwambhar Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0270
High Courts21 Sept 2015
Sanjeev Setia Vs Bhartiya Mahila Bank Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0214
Constitution of India, 1950 - Article 226
High Courts21 Sept 2015Dismissed
Mahboob Ali Vs Delhi Development Authority
Delhi High Court · (2015) 09 DEL CK 0198
Constitution of India, 1950 - Article 14, 16
High Courts21 Sept 2015Partly Allowed
Jaimeet Kaur Mehar Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0197
Constitution of India, 1950 - Article 226
High Courts21 Sept 2015Dismissed
Shanta Shastri Vs State and Others
Delhi High Court · (2015) 09 DEL CK 0185
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 65-BPenal Code, 1860 (IPC) - Section 376, 506
High Courts21 Sept 2015Disposed off
Union of India Vs Sab Industries Ltd.
Delhi High Court · (2015) 224 DLT 196
Arbitration Act, 1940 - Section 20Arbitration and Conciliation Act, 1996 - Section 16, 18, 19, 19(1)(a), 26Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 14 Rule 3
High Courts21 Sept 2015Allowed
Judge Road Lines Vs Deputy General Manager-LPG North Zone Indian Oil Corporation and Others
Delhi High Court · (2015) 09 DEL CK 0098
Motor Vehicles Act, 1988 - Section 39, 52, 58, 58(1)
High Courts21 Sept 2015Disposed off
Randhir Singh Vs C.B.I.
Delhi High Court · (2015) 09 DEL CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 313, 428Prevention of Corruption Act, 1988 - Section 13 (2), 13(1)(d), 13(2), 4(1), 7