High Courts05 Jan 2015Dismissed
Ram Karan Vs Union of India and Others
Delhi High Court · (2015) 2 SLJ 211
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 212 of 212
High Courts05 Jan 2015Allowed
Jaswant Singh and Others Vs Union of India and Others
Delhi High Court · (2015) 2 SLJ 73
High Courts05 Jan 2015Dismissed
The New India Assurance Co. Ltd. Vs Vipin and Others
Delhi High Court · (2015) 10 AD 214
Motor Vehicles Act, 1988 - Section 149(2)(a), 149(2)(b)Penal Code, 1860 (IPC) - Section 287, 337
High Courts05 Jan 2015Disposed off
Master Tarnpreet Singh Virk Vs Union of India
Delhi High Court · (2015) 217 DLT 367
Constitution of India, 1950 - Article 14
High Courts05 Jan 2015Dismissed
Y.K. Gupta Vs Allahabad Bank
Delhi High Court · (2015) 2 AD 120
Constitution of India, 1950 - Article 226
High Courts05 Jan 2015Disposed off
Ram Kumar Vs State
Delhi High Court · (2015) 4 AD 83 : (2015) 216 DLT 755
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Dowry Prohibition Act, 1961 - Section 2, 4Evidence Act, 1872 - Section 113B, 113-B, 114
High Courts05 Jan 2015Dismissed
Raju Chaudhary Vs The Union of India
Delhi High Court · (2015) 2 SLJ 76
High Courts05 Jan 2015Dismissed
Jawahar Chit (P.) Ltd. Vs Ritika Chaudhary
Delhi High Court · (2015) 2 AD 489 : (2015) 216 DLT 587
Criminal Procedure Code, 1973 (CrPC) - Section 243(2), 251, 311, 313, 378(4)Evidence Act, 1872 - Section 45, 73Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts05 Jan 2015Dismissed
University of Delhi Vs Rattan Mala Ahuja
Delhi High Court · (2015) 144 FLR 1079 : (2015) 2 SCT 667 : (2015) 1 SLJ 445
Constitution of India, 1950 - Article 14, 226, 227Payment of Gratuity Act, 1972 - Section 14, 5
High Courts05 Jan 2015Dismissed
MC-ROTEM-MELCO Consortium Vs Delhi Metro Rail Corporation Limited
Delhi High Court · (2015) 6 AD 305 : (2015) 217 DLT 11
Arbitration Act, 1940 - Section 30, 33Arbitration and Conciliation Act, 1996 - Section 28(3), 34Sales of Goods Act, 1930 - Section 64A
High Courts05 Jan 2015Allowed
Ajit Kumar and Others Vs D.D.A. and Others
Delhi High Court · (2015) 2 AD 204
High Courts05 Jan 2015
Commissioner of Income Tax Del-III Vs Unipatch Rubber Ltd.
Delhi High Court · (2015) 1 AD 625 : (2015) 274 CTR 25 : (2015) 370 ITR 685
Income Tax Act, 1961 - Section 260-A, 288, 33B, 80HH, 80-HH
High Courts05 Jan 2015Disposed off
Shobha Shrestha Vs Govt. of National Capital Territory of Delhi
Delhi High Court · (2015) 2 AD 388 : (2015) 217 DLT 220 : (2015) 148 DRJ 183
Constitution of India, 1950 - Article 226Foreign Exchange Regulation Act, 1973 - Section 31(1)Income Tax Act, 1961 - Section 269(3)