High Courts06 Jan 2015Dismissed
Surender Singh Vs Kala Devi
Delhi High Court · (2015) 1 AD 622
Delhi Rent Control Act, 1958 - Section 14Transfer of Property Act, 1882 - Section 53A
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 211 of 212
High Courts06 Jan 2015Dismissed
Dharmender Singh and Others Vs UOI and Others
Delhi High Court · (2015) 1 AD 373 : (2015) 2 SLJ 83
Border Security Force Act, 1968 - Section 31(b)
High Courts06 Jan 2015Disposed off
T.R.M. Public School Vs Asstt. Provident Fund Commissioner Employees Provident Fund Organization
Delhi High Court · (2015) 216 DLT 687 : (2015) 144 FLR 881 : (2015) LLR 620
Constitution of India, 1950 - Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, 7(1), 7A, 7-O, 7Q
High Courts06 Jan 2015Dismissed
Bridge and Roof Company (India) Ltd. Vs M.K. Singh
Delhi High Court · (2015) 2 AD 396 : (2015) 147 DRJ 537 : (2015) 2 SLJ 242
Constitution of India, 1950 - Article 10, 14, 16, 226
High Courts06 Jan 2015Allowed
Sunil Kumar Vs State
Delhi High Court · (2015) 3 AD 568 : (2015) 216 DLT 667 : (2015) 148 DRJ 135
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 315Evidence Act, 1872 - Section 145, 157, 32, 32(1), 33
High Courts06 Jan 2015Dismissed
Fertiliser Association of India Vs Union of India
Delhi High Court · (2015) 217 DLT 35
Constitution of India, 1950 - Article 14, 19(1)(g), 300A
High Courts06 Jan 2015Dismissed
Prabhu Dayal Trilok Chand Vs The Oriental Insurance Co. Ltd.
Delhi High Court · (2015) 4 AD 377 : (2015) 1 ARBLR 414 : (2015) 217 DLT 121
Arbitration and Conciliation Act, 1996 - Section 11
High Courts06 Jan 2015Dismissed
Jaintia Highway Private Limited Vs National Highway Authority of India
Delhi High Court · (2015) 1 ARBLR 307
Arbitration and Conciliation Act, 1996 - Section 9
High Courts06 Jan 2015
Additional Commissioner of Customs Vs Viney Jain
Delhi High Court · (2015) 1 AD 417 : (2015) 319 ELT 264 : (2015) 33 GSTR 496
Customs Act, 1962 - Section 127(A), 127(B), 127(B)(i), 127(C), 127B
High Courts06 Jan 2015Disposed off
Devendra Naraian Vs Union of India
Delhi High Court · (2015) 01 DEL CK 0160
Constitution of India, 1950 - Article 14, 16, 226, 39(d)Electricity (Supply) Act, 1948 - Section 60Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 68F, 68K(1), 68N
High Courts06 Jan 2015Dismissed
Pramod Ramjee Sahare Vs Union of India
Delhi High Court · (2015) 2 SLJ 99
Constitution of India, 1950 - Article 226
High Courts06 Jan 2015
Karuna Gupta Vs Balvinder Kumar
Delhi High Court · (2015) 147 DRJ 548
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Delhi Development Act, 1957 - Section 30, 31
High Courts06 Jan 2015
Baroda Road Tankers Vs Deputy General Manager-Lpg North Zone Hindustan Petroleum Corporation Ltd.
Delhi High Court · (2015) 01 DEL CK 0155
Constitution of India, 1950 - Article 14, 226Motor Vehicles Act, 1988 - Section 52, 52(1), 52(3), 58, 58(1)
High Courts06 Jan 2015Dismissed
Jai Narain Vs The Collector (North West)
Delhi High Court · (2015) 1 AD 662 : (2015) 147 DRJ 331
High Courts06 Jan 2015Dismissed
Ravi Saran Vs The Cooperative Store Ltd.
Delhi High Court · (2015) 1 AD 581 : (2015) 217 DLT 344 : (2015) 148 DRJ 606 : (2015) 1 LLN 367 : (2015) LLR 437 : (2015) 2 SCT 648 : (2015) 2 SLJ 86
Constitution of India, 1950 - Article 136, 226Industrial Disputes Act, 1947 - Section 25N(7)
High Courts06 Jan 2015Dismissed
Indian Oil Corporation Ltd. Vs Sanjeev Kumar
Delhi High Court · AIR 2015 Delhi 205
Constitution of India, 1950 - Article 226
High Courts06 Jan 2015Allowed
Sadhna Devi Vs United Bank of India
Delhi High Court · (2015) 01 DEL CK 0096
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 14(2), 17, 18
High Courts06 Jan 2015Dismissed
A.R. Abdul Gaffar Vs Union of India
Delhi High Court · (2015) 147 DRJ 503 : (2015) 1 SLJ 434
Constitution of India, 1950 - Article 226
High Courts06 Jan 2015
Kulrawat Singh Vs UOI and Others
Delhi High Court · (2015) 3 AD 564 : (2015) 216 DLT 663 : (2015) 2 SLJ 79
High Courts06 Jan 2015Dismissed
Union of India Vs Jawahar Singh
Delhi High Court · (2015) 148 DRJ 619