High Courts09 Jan 2015Dismissed

Eastern Economist Ltd. Vs Union of India

Delhi High Court · (2015) 148 DRJ 238 : (2015) 2 RCR(Rent) 12

Constitution of India, 1950 - Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 18, 3, 3(a), 4, 9
High Courts09 Jan 2015Partly Allowed

Sadiq Vs State of Delhi

Delhi High Court · (2015) 5 AD 521 : (2015) 1 JCC 697

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 161, 300, 302, 304
High Courts09 Jan 2015Dismissed

Moti Mahal Delux-II Vs Kiran Dutta

Delhi High Court · (2015) 1 AD 641 : (2015) 217 DLT 356 : (2015) 147 DRJ 345 : (2015) 1 RCR(Rent) 527

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 1(2)(b), Order 23 Rule 1(3), Order 23 Rule 1(3)(b), Order 23 Rule 2Delhi Rent Control Act, 1958 - Section 14(1), 14(1)(a), 14(1)(e), 25(B), 6A
High Courts09 Jan 2015Disposed off

Novartis AG Vs Cipla Ltd.

Delhi High Court · (2015) 216 DLT 689 : (2015) 61 PTC 363

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 - Article 21Patents Act, 1970 - Section 104, 107, 108, 11B(4), 13
High Courts09 Jan 2015Dismissed

Iqbal Gazi Vs State

Delhi High Court · (2015) 2 AD 289 : (2015) 217 DLT 664

Criminal Procedure Code, 1973 (CrPC) - Section 154, 156(3), 167, 193, 260
High Courts08 Jan 2015Disposed off

Maina Devi Vs Rati Ram and Others

Delhi High Court · (2015) 1 AD 802

Civil Procedure Code, 1908 (CPC) - Section 11Specific Relief Act, 1963 - Section 5Transfer of Property Act, 1882 - Section 53-A