COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 208 of 212

High Courts12 Jan 2015Dismissed

New Delhi Tele Tech Pvt. Ltd. Vs CISCO Systems Capital (India) Pvt. Ltd.

Delhi High Court · (2015) 6 AD 199

Criminal Procedure Code, 1973 (CrPC) - Section 145(2), 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 143, 143, 143, 144

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High Courts12 Jan 2015

HDFC Ergo General Insurance Co. Ltd. Vs Lalta Devi

Delhi High Court · (2015) 1 ACC 927 : (2015) ACJ 2526 : (2015) 2 AnWR 144

Motor Vehicles Act, 1988 - Section 2(c)

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High Courts12 Jan 2015Partly Allowed

Lajjawati Vs Union of India

Delhi High Court · (2015) 01 DEL CK 0181

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)

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High Courts12 Jan 2015

Director General of Works Vs Sushil Kumar

Delhi High Court · (2015) 5 AD 102 : (2015) 217 DLT 386 : (2015) 148 DRJ 372 : (2015) 146 FLR 285 : (2015) 2 LLJ 566

Industrial Disputes Act, 1947 - Section 12(3)Minimum Wages Act, 1948 - Section 12, 14, 14(1), 2, 2(h)

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High Courts12 Jan 2015Dismissed

Babu Lal Yadav Vs Union of India

Delhi High Court · (2015) 01 DEL CK 0118

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High Courts12 Jan 2015

Chammi Begum Vs Noor Bano

Delhi High Court · (2015) 2 AD 523

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 148, 35B, 35-B

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High Courts12 Jan 2015Allowed

Reena Suri Vs Union of India and Others

Delhi High Court · (2015) 2 AD 561

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)

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High Courts12 Jan 2015Dismissed

Om Prakash Vs Inspector General/N.S.

Delhi High Court · (2015) 01 DEL CK 0097

Constitution of India, 1950 - Article 12, 14, 16, 2, 226

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High Courts12 Jan 2015Partly Allowed

Mahadev Prasad Khanna Vs Union of India and Others

Delhi High Court · (2015) 01 DEL CK 0075

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)

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High Courts12 Jan 2015

Oriental Insurance Co. Ltd. Vs M.K. Sharma and Others

Delhi High Court · (2015) ACJ 2639 : (2015) 2 AD 256

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8

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High Courts12 Jan 2015

Commissioner of Income Tax Vs Amarson Watch Co.

Delhi High Court · (2015) 01 DEL CK 0035

Income Tax Act, 1961 - Section 144, 145, 260-A

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High Courts12 Jan 2015Allowed

ICICI Lombard General Insurance Co. Ltd. Vs Sajjan Lal

Delhi High Court · (2015) 1 ACC 489 : (2016) ACJ 221 : (2015) 2 AnWR 588 : (2015) 147 DRJ 568

Motor Vehicles Act, 1988 - Section 10, 11, 14, 149(2), 149(2)(a) (i)(ii)

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High Courts12 Jan 2015Allowed

Gudia Vs Mukesh

Delhi High Court · (2015) 01 DEL CK 0025

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High Courts12 Jan 2015

Director of Income Tax International Taxation Vs GE Packaged Power Inc. and Others

Delhi High Court · (2015) 2 AD 633 : (2015) 275 CTR 20 : (2015) 373 ITR 65

Income Tax Act, 1922 - Section 18(3B)Income Tax Act, 1961 - Section 133A, 143(2), 148, 191, 192

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High Courts09 Jan 2015Disposed off

Directorate of Revenue Intelligence Vs Paramjit Singh Gulati

Delhi High Court · (2015) 1 JCC 758

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High Courts09 Jan 2015Dismissed

Nirmal Kumar Vs Tommy Hilfiger Licensing LLC and Others

Delhi High Court · (2015) 62 PTC 61

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10

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High Courts09 Jan 2015Dismissed

Hans Raj Gupta Vs Inder Raj Singh

Delhi High Court · (2015) 2 AD 382 : (2015) 1 RCR(Rent) 610

Delhi Rent Control Act, 1958 - Section 14(1)(e)

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High Courts09 Jan 2015Dismissed

National Highways Authority of India Vs PCL Suncon (JV)

Delhi High Court · (2015) 2 AD 277

Arbitration and Conciliation Act, 1996 - Section 34

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High Courts09 Jan 2015Allowed

National Insurance Co. Ltd. Vs Prakash Chand and Others

Delhi High Court · (2015) 1 ACC 569 : (2016) ACJ 32

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High Courts09 Jan 2015Dismissed

Maharashtra Hybrid Seed Co. and Others Vs Union of India and Others

Delhi High Court · (2015) 4 AD 17 : (2015) 217 DLT 175

Protection of Plant Varieties and Farmers Rights Act, 2001 - Section 13, 15, 15(1), 15(2), 15(3)Seeds Act, 1966 - Section 5

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