High Courts14 Jan 2015Allowed
Oriental Insurance Company Ltd. Vs Timal
Delhi High Court · (2015) 148 DRJ 102
Motor Vehicles Act, 1988 - Section 2(c)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 206 of 212
High Courts14 Jan 2015Dismissed
Bindal Exports and Imports Vs Manik Gupta
Delhi High Court · (2015) 01 DEL CK 0203
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(a), 35-A
High Courts14 Jan 2015Dismissed
Dilip Kumar Pandey Vs UOI
Delhi High Court · (2015) 01 DEL CK 0197
Central Reserve Police Force Act, 1949 - Section 11(1)
High Courts14 Jan 2015Dismissed
Mukesh Aggarwal Vs Atul Gupta
Delhi High Court · (2015) 2 ARBLR 21
Arbitration and Conciliation Act, 1996 - Section 12, 12(3), 13, 13(3), 13(4)
High Courts14 Jan 2015Dismissed
New Age Advertising and Printers Vs Rajinder Kumar
Delhi High Court · (2015) 01 DEL CK 0191
Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 27
High Courts14 Jan 2015Dismissed
Imran Ali Vs Union of India
Delhi High Court · (2015) 01 DEL CK 0151
Constitution of India, 1950 - Article 118, 226Salaries and Allowances of Leaders of Opposition of Parliament Act, 1977 - Section 2, 2(b)
High Courts14 Jan 2015Dismissed
Santosh Devi Vs Ombir Singh and Others
Delhi High Court · (2015) 2 AD 270
Specific Relief Act, 1963 - Section 6
High Courts14 Jan 2015Disposed off
Christopher Daruwala Vs Leena Baretto
Delhi High Court · (2015) 2 AD 252 : (2015) 147 DRJ 368
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts14 Jan 2015Disposed off
Gaurav Gupta Vs Sat Pal
Delhi High Court · (2015) 5 AD 167 : (2015) 1 JCC 685
Constitution of India, 1950 - Article 227, 254(1), 51A(g)Criminal Procedure Code, 1973 (CrPC) - Section 451, 482Penal Code, 1860 (IPC) - Section 406, 429
High Courts14 Jan 2015
Amardeep Vs State of Delhi
Delhi High Court · (2015) 01 DEL CK 0023
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 9 Rule 9Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 376
High Courts13 Jan 2015Allowed
New India Assurance Co. Ltd. Vs Sunita and Others
Delhi High Court · (2015) 2 ACC 143
Motor Vehicles Act, 1988 - Section 163, 163A, 163-A
High Courts13 Jan 2015
Cisco Systems Capital (India) Pvt. Ltd. Vs New Delhi Tele Tech Pvt. Ltd. and Others
Delhi High Court · (2015) 147 DRJ 306
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37Criminal Procedure Code, 1973 (CrPC) - Section 145(2), 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 143, 143, 143, 144
High Courts13 Jan 2015
State Vs Raj Pal
Delhi High Court · (2015) 2 AD 294 : (2015) 2 JCC 1069
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 363, 366, 375, 376
High Courts13 Jan 2015Disposed off
Geeta and Others Vs Dinesh Chander and Others
Delhi High Court · (2015) 01 DEL CK 0256
Motor Vehicles Act, 1988 - Section 149(2), 149(2)(a)(i)(c)
High Courts13 Jan 2015
The. Commissioner of Income Tax Vs Denso India Ltd.
Delhi High Court · (2015) 2 AD 337 : (2015) 374 ITR 62 : (2015) 232 TAXMAN 437
Income Tax Act, 1961 - Section 31(1), 32(1), 35AB, 37(1)
High Courts13 Jan 2015Dismissed
Abrar Vs Prem Chand
Delhi High Court · (2015) 01 DEL CK 0190
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts13 Jan 2015
Commissioner of Income Tax Vs Funnay Time Finvest Ltd.
Delhi High Court · (2015) 01 DEL CK 0189
High Courts13 Jan 2015
Commissioner of Income Tax Vs Metaphor Exports P. Ltd.
Delhi High Court · (2015) 2 AD 581
Income Tax Act, 1961 - Section 68
High Courts13 Jan 2015Disposed off
Sarjit Singh Awla Vs Kuldeep Singh Awla
Delhi High Court · (2015) 01 DEL CK 0187
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Limitation Act, 1963 - Section 9