COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 204 of 212

High Courts16 Jan 2015Dismissed

Designers'' Guild United Vs Simplex Infrastructure Limited

Delhi High Court · (2015) 01 DEL CK 0223

Arbitration Act, 1940 - Section 30, 33Arbitration and Conciliation Act, 1996 - Section 9, 9(ii)(e)Specific Relief Act, 1963 - Section 14, 14(1), 14(1)(a), 14(1)(b), 14(1)(c)

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High Courts16 Jan 2015Dismissed

M.L. Bansal Vs Punjab National Bank

Delhi High Court · (2015) 148 DRJ 85

Constitution of India, 1950 - Article 226, 227

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High Courts16 Jan 2015Dismissed

National Highways Authority of India Vs Oriental Structural Engineers Pvt. Ltd.

Delhi High Court · (2015) 5 AD 15 : AIR 2015 Delhi 79 : (2015) 1 ARBLR 322 : (2015) 217 DLT 678

Arbitration and Conciliation Act, 1996 - Section 34, 34(2), 34(2)(a), 34(2)(b), 34(2)(b)(ii)Constitution of India, 1950 - Article 226

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High Courts16 Jan 2015

Meena Devi Vs Shiv Prasad

Delhi High Court · (2015) 4 AD 58 : (2015) 217 DLT 108

Delhi Rent Control Act, 1958 - Section 14(1), 14(1)(e), 2(e)

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High Courts16 Jan 2015Dismissed

Pawan Kumar Vs Delhi Transport Corporation

Delhi High Court · (2015) 1 LLJ 644

Constitution of India, 1950 - Article 226, 227Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2, 2(i), 2(t), 33, 47

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High Courts16 Jan 2015Dismissed

Bharat Buildtech Pvt. Ltd. Vs VRP Landbase Pvt. Ltd.

Delhi High Court · (2015) 01 DEL CK 0147

Civil Procedure Code, 1908 (CPC) - Order 17 Rule 17, Order 37 Rule 3, Order 37 Rule 37

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High Courts16 Jan 2015Dismissed

Siya Ram Dwivedi Vs New Holland Fiat India Pvt. Ltd.

Delhi High Court · (2015) 148 DRJ 200

Arbitration and Conciliation Act, 1996 - Section 12, 13, 13(2), 13(5), 18Penal Code, 1860 (IPC) - Section 182, 419, 420, 467, 468

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High Courts16 Jan 2015

Ram Kumar Vs Commissioner of Customs

Delhi High Court · (2015) 320 ELT 368 : (2015) 50 GST 456 : (2015) 34 GSTR 11

Customs Act, 1962 - Section 108, 11, 113(b), 113(d), 113(d)(h)(i)

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High Courts16 Jan 2015Disposed off

Jaibharat Textile and Real Estate Ltd. Vs Regional Provident Fund Commissioner II

Delhi High Court · (2015) 144 FLR 883 : (2015) 2 LLJ 195

Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7(1), 7-A

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High Courts16 Jan 2015Disposed off

Abhey Kumar Jain Vs South Delhi Municipal Corporation

Delhi High Court · (2015) 2 AD 279 : (2015) 148 DRJ 335

Constitution of India, 1950 - Article 14, 298

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High Courts16 Jan 2015Dismissed

MBL Infrastructures Ltd. Vs Telecommunication Consultants India Ltd.

Delhi High Court · (2015) 2 AD 113 : (2015) 1 ARBLR 280 : (2015) 217 DLT 212 : (2015) 147 DRJ 651

Arbitration Act, 1940 - Section 11Arbitration and Conciliation Act, 1996 - Section 11(6), 12, 12(3), 13, 13(2)

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High Courts16 Jan 2015Dismissed

Vikram Vs Lt. Governor of Delhi

Delhi High Court · (2015) 5 AD 708 : (2015) 1 JCC 726

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Delhi Police Act, 1978 - Section 47, 50, 50(5), 51, 58

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High Courts15 Jan 2015Dismissed

National Insurance Co. Ltd. Vs Ranjana Devi and Others

Delhi High Court · (2015) 2 ACC 20

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High Courts15 Jan 2015Allowed

Reliance General Insurance Company Ltd. Vs Barkha Sharma and Others

Delhi High Court · (2015) 1 ACC 522 : (2016) ACJ 236

Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 304A

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High Courts15 Jan 2015Disposed off

TATA AIG General Insurance Co. Ltd. Vs Akansha and Others

Delhi High Court · (2015) 1 ACC 444

Motor Vehicles Act, 1988 - Section 15(1), 181, 3

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High Courts15 Jan 2015Dismissed

Enfield Infrastructure Limited Vs NTPC Vidyut Vyapar Ltd.

Delhi High Court · (2015) 01 DEL CK 0251

Arbitration and Conciliation Act, 1996 - Section 17, 9

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High Courts15 Jan 2015

Commissioner of Income Tax Vs SRF Ltd.

Delhi High Court · (2015) 372 ITR 425 : (2015) 232 TAXMAN 727

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High Courts15 Jan 2015Dismissed

Vikas Dhawan Vs The Registrar General Delhi High Court

Delhi High Court · (2015) 01 DEL CK 0213

Constitution of India, 1950 - Article 226

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High Courts15 Jan 2015

Commissioner of Income Tax Vs Central Warehousing Corporation

Delhi High Court · (2015) 371 ITR 81

Income Tax Act, 1961 - Section 10(29), 139, 142(1), 143(1), 143(2)

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High Courts15 Jan 2015Dismissed

Daya Nand Chandela Vs State

Delhi High Court · (2015) 147 DRJ 313

Companies Act, 1956 - Section 267Criminal Procedure Code, 1973 (CrPC) - Section 161, 389, 389(1), 482Penal Code, 1860 (IPC) - Section 109, 304, 307, 323, 325

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