High Courts19 Jan 2015
Donaldson India Filters Systems Pvt. Ltd. Vs DCIT
Delhi High Court · (2015) 274 CTR 73 : (2015) 371 ITR 87
Income Tax Act, 1961 - Section 139, 142, 142(1), 143, 143(1)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 203 of 212
High Courts19 Jan 2015
Philips India Pvt. Ltd. Vs Shree Sant Kripa Appliances Pvt. Ltd.
Delhi High Court · (2015) 2 AD 209 : (2015) 217 DLT 429 : (2015) 62 PTC 424
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 - Article 19(1)(a)
High Courts19 Jan 2015
World Wrestling Entertainment, Inc. Vs Savio Fernandes
Delhi High Court · (2015) 62 PTC 573
High Courts19 Jan 2015Disposed off
I.T.E. India Pvt. Ltd. Vs Delhi Tourism and Transportation Development Corporation
Delhi High Court · (2015) 4 AD 356 : (2015) 217 DLT 412 : (2015) 147 DRJ 675
Arbitration and Conciliation Act, 1996 - Section 11, 16, 16(1), 16(1)(a), 16(1)(b)Contract Act, 1872 - Section 16Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 15
High Courts19 Jan 2015Dismissed
Purna Nand Vs Union of India
Delhi High Court · (2015) 01 DEL CK 0136
Arbitration and Conciliation Act, 1996 - Section 34, 34(2), 37Contract Act, 1872 - Section 73, 75
High Courts19 Jan 2015Dismissed
Future Lifestyle Fashions Limited Vs Adidas India Marketing Private Limited
Delhi High Court · (2015) 1 AD 657 : (2015) 1 ARBLR 273 : (2015) 147 DRJ 498
Arbitration and Conciliation Act, 1996 - Section 9Contract Act, 1872 - Section 62, 7, 7(3), 7(4), 7(4)(a) (b) (c)
High Courts19 Jan 2015Disposed off
Tabassum Vs Shariff Khan
Delhi High Court · (2015) 2 AD 219 : (2015) 148 DRJ 181
High Courts19 Jan 2015Allowed
Lanco Infratech Limited Vs Hindustan Construction Company Limited
Delhi High Court · (2015) 4 AD 213 : (2015) 217 DLT 373
Arbitration and Conciliation Act, 1996 - Section 11, 11(10), 11(4), 11(6), 13
High Courts19 Jan 2015
Lala Diwan Chand Trust Vs New Delhi Municipal Council
Delhi High Court · (2015) 4 AD 381 : (2015) 217 DLT 310
High Courts19 Jan 2015
Managing Committee National Public School Vs Govt. of NCT of Delhi
Delhi High Court · (2015) 01 DEL CK 0033
Constitution of India, 1950 - Article 14Delhi School Education Act, 1973 - Section 3, 4
High Courts19 Jan 2015Disposed off
Sanjay Sharma Vs State
Delhi High Court · (2015) 4 AD 236 : (2015) 2 JCC 795
Criminal Procedure Code, 1973 (CrPC) - Section 161, 200Penal Code, 1860 (IPC) - Section 120-B, 34, 420, 467, 468
High Courts19 Jan 2015Dismissed
Bindu Dhanwal Vs Balwinder Kumar
Delhi High Court · (2015) 2 AD 517 : (2015) 147 DRJ 659
Constitution of India, 1950 - Article 226
High Courts19 Jan 2015Disposed off
Union of India Vs Mahalaxmi Saw Mills Pvt. Ltd.
Delhi High Court · (2015) 2 AD 563 : (2015) 148 DRJ 245
Land Acquisition Act, 1894 - Section 54
High Courts19 Jan 2015Dismissed
Federation of Residents Welfare Associations Vs Union of India
Delhi High Court · (2015) 01 DEL CK 0019
Delhi Municipal Corporation Act, 1957 - Section 389, 389, 390, 390, 391
High Courts19 Jan 2015Partly Allowed
Alok Shrewala and Others Vs Union of India and Others
Delhi High Court · (2015) 01 DEL CK 0010
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
High Courts16 Jan 2015
Commissioner of Income Tax-15 Vs Relcom
Delhi High Court · (2015) 234 TAXMAN 693
Income Tax Act, 1961 - Section 143(1), 192, 199
High Courts16 Jan 2015Allowed
ICICI Lombard General Insurance Company Ltd. Vs Ram Manik and Others
Delhi High Court · (2015) 2 ACC 53
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 158, 158(6), 166, 166(4), 2(c)
High Courts16 Jan 2015Allowed
Gurdeep Singh Vs Punjab and Sind Bank and Others
Delhi High Court · (2015) 2 BC 213 : (2015) 218 DLT 234
Constitution of India, 1950 - Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19
High Courts16 Jan 2015Allowed
National Insurance Co. Ltd. Vs Prem and Others
Delhi High Court · (2015) 2 ACC 208
Motor Vehicles Act, 1988 - Section 163A
High Courts16 Jan 2015Dismissed
Subhash Sharma Vs State
Delhi High Court · (2015) 01 DEL CK 0278
Criminal Procedure Code, 1973 (CrPC) - Section 374, 428Evidence Act, 1872 - Section 108, 3Penal Code, 1860 (IPC) - Section 201, 302, 365