High Courts21 Jan 2015Allowed
Ravinder Kumar Jha Vs Union of India
Delhi High Court · (2015) 5 AD 542 : (2015) 217 DLT 544 : (2015) 148 DRJ 210 : (2015) 4 SCT 26
Constitution of India, 1950 - Article 14, 16
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 201 of 212
High Courts21 Jan 2015Dismissed
Hav Dadaso Sampatrao Phadtare Vs Union of India
Delhi High Court · (2015) 01 DEL CK 0142
Constitution of India, 1950 - Article 14, 16
High Courts21 Jan 2015Dismissed
Ramesh K.C. Vs Union of India
Delhi High Court · (2015) 4 AD 628 : (2015) LabIC 2888
Army Act, 1950 - Section 125, 20(3), 63, 69Official Secrets Act, 1923 - Section 3(i)(c)
High Courts21 Jan 2015Dismissed
Ramesh K.C. Vs Union of India and Others
Delhi High Court · (2015) 217 DLT 627
Army Act, 1950 - Section 125, 20(3), 63, 69Official Secrets Act, 1923 - Section 3(i)(c)
High Courts21 Jan 2015Dismissed
Vineeta Tejpal Vs Govt of NCT of Delhi and Others
Delhi High Court · (2015) 2 AD 589
Constitution of India, 1950 - Article 226
High Courts21 Jan 2015Disposed off
Ajay Kumar Vs Staff Selection Commission
Delhi High Court · (2015) 3 AD 88 : (2015) 217 DLT 502
High Courts21 Jan 2015Dismissed
Predeep Kumar Verma Vs Aparna Mehra and Others
Delhi High Court · (2015) 4 AD 364 : (2015) 217 DLT 420
Criminal Procedure Code, 1973 (CrPC) - Section 281, 311, 313, 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts21 Jan 2015Dismissed
Shatruhan Lal Vs Union of India and Others
Delhi High Court · (2015) 01 DEL CK 0015
Constitution of India, 1950 - Article 226Insurance Act, 1938 - Section 113Insurance Regulatory and Development Authority Act, 1999 - Section 14(2)(b), 3
High Courts21 Jan 2015Disposed off
Mehfooz Khan Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 2 JCC 1028
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 397, 397(3), 41D, 482Penal Code, 1860 (IPC) - Section 302, 34
High Courts20 Jan 2015Dismissed
State of NCT of Delhi Vs Kunwar Pal
Delhi High Court · (2015) 01 DEL CK 0373
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Penal Code, 1860 (IPC) - Section 302
High Courts20 Jan 2015Dismissed
Jahangir Alam Vs State
Delhi High Court · (2015) 2 JCC 1139
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 427, 482Penal Code, 1860 (IPC) - Section 411
High Courts20 Jan 2015Disposed off
Vinod Kashyap and Others Vs C.B.I.
Delhi High Court · (2015) 6 AD 162 : (2015) 1 JCC 749
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173(8), 200, 305(2), 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7(A)Negotiable Instruments Act, 1881 (NI) - Section 141
High Courts20 Jan 2015Dismissed
Shriram General Insurance Co. Ltd. Vs Amresh Khassa and Others
Delhi High Court · (2015) 2 ACC 668 : (2015) 148 DRJ 322
Constitution of India, 1950 - Article 15(1)Motor Vehicles Act, 1988 - Section 163A, 163-A, 168
High Courts20 Jan 2015Disposed off
Greenpeace India Society Vs Union of India and Others
Delhi High Court · (2015) 01 DEL CK 0289
Constitution of India, 1950 - Article 14, 226Foreign Contribution (Regulation) Act, 2010 - Section 23, 9
High Courts20 Jan 2015Disposed off
New India Assurance Co. Ltd. Vs Parosi Das and Others
Delhi High Court · (2015) 01 DEL CK 0279
High Courts20 Jan 2015Disposed off
Ramesh Chand Sharma Vs State and Others
Delhi High Court · (2015) 3 AD 716
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Succession Act, 1925 - Section 218, 273, 278
High Courts20 Jan 2015Dismissed
Parmanand Advani Vs Rail Vikas Nigam Ltd.
Delhi High Court · (2015) 01 DEL CK 0253
Arbitration and Conciliation Act, 1996 - Section 34, 34(2)Civil Procedure Code, 1908 (CPC) - Section 151
High Courts20 Jan 2015Allowed
Enjayes Spices and Chemical Oil Ltd. Vs National Research Development Corporation (NRDC)
Delhi High Court · (2015) 5 AD 394 : (2015) 218 DLT 426
Arbitration and Conciliation Act, 1996 - Section 11, 34, 34(2)(b)(ii)Limitation Act, 1963 - Section 17, 17(1)(b)
High Courts20 Jan 2015
Pranidhi Commerce Pvt. Ltd. Vs Religare Finvest Ltd.
Delhi High Court · (2015) 2 AD 426 : (2015) 1 ARBLR 344 : (2015) 147 DRJ 643
Arbitration and Conciliation Act, 1996 - Section 11, 16
High Courts20 Jan 2015Allowed
Abhinav Chaudhary Vs Delhi Technological University
Delhi High Court · (2015) 2 SLJ 218
Constitution of India, 1950 - Article 226