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Delhi High Court judgments, 2015

4,233 judgments · page 200 of 212

High Courts22 Jan 2015Disposed off

Bhim Singh Vs State

Delhi High Court · (2015) 2 AD 373 : (2015) 217 DLT 532

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 106, 27, 8Penal Code, 1860 (IPC) - Section 201, 302
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High Courts22 Jan 2015Disposed off

Ravi Vs State

Delhi High Court · (2015) 2 AD 478

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 302, 307, 323, 324
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High Courts22 Jan 2015Partly Allowed

Bunty Vs State of Delhi

Delhi High Court · (2015) 2 AD 566

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 122, 354, 376, 399, 511
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High Courts22 Jan 2015Allowed

Sumita Dey Bhattacharya Vs Union of India and Others

Delhi High Court · (2015) CriLJ 4287 : (2015) 219 DLT 536

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1), 3(3), 7, 7(1)(a), 7(1)(b)Constitution of India, 1950 - Article 21, 22, 22(5), 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 482, 82, 83, 87, 88
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High Courts21 Jan 2015Dismissed

Raju Vs State and Others

Delhi High Court · (2015) 01 DEL CK 0284

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(3), 156 (3), 156(3), 200Penal Code, 1860 (IPC) - Section 308, 34, 354, 452
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High Courts21 Jan 2015Allowed

Brij Lal Vs Kuldeep Kaur

Delhi High Court · (2015) 01 DEL CK 0283

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Delhi Rent Control Act, 1958 - Section 45
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