High Courts27 Jan 2015Dismissed
Manoj Kumar Vs Union of India and Others
Delhi High Court · (2015) 01 DEL CK 0017
Constitution of India, 1950 - Article 226Rehabilitation Council of India Act, 1992 - Section 13, 3, 4
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 199 of 212
High Courts27 Jan 2015Dismissed
UTC Fire and Security India Ltd. Vs Bhartiya Rail Bijlee Company Limited and Others
Delhi High Court · (2015) 2 AD 324
Arbitration and Conciliation Act, 1996 - Section 9
High Courts27 Jan 2015Allowed
Yum Restaurants (I) Pvt. Ltd. Vs Union of India
Delhi High Court · (2015) 148 DRJ 471 : (2015) 320 ELT 781
Foreign Trade (Development and Regulation) Act, 1992 - Section 15, 16, 19, 3, 5
High Courts27 Jan 2015
Aravali Infrapower Ltd. and Others Vs R.B. Gupta and Others
Delhi High Court · (2015) 01 DEL CK 0004
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 10, 151
High Courts22 Jan 2015
State Vs Vijay
Delhi High Court · (2015) 01 DEL CK 0369
Limitation Act, 1963 - Section 5
High Courts22 Jan 2015
Commissioner of Income Tax (C)-II Vs Micra India Pvt. Ltd.
Delhi High Court · (2015) 01 DEL CK 0368
Income Tax Act, 1961 - Section 143(3), 147, 148, 153C, 159
High Courts22 Jan 2015
Jaygee Hospitality Services Private Limited Vs PVR Limited
Delhi High Court · (2015) 148 DRJ 261
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Easements Act, 1882 - Section 60(b), 63, 64Specific Relief Act, 1963 - Section 6
High Courts22 Jan 2015Disposed off
Cholamandalam Ms General Insurance Co. Ltd. Vs Rambir and Others
Delhi High Court · (2015) 2 ACC 188
High Courts22 Jan 2015Disposed off
Arif Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 3 Crimes 203 : (2015) 2 JCC 1022
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Evidence Act, 1872 - Section 26, 9
High Courts22 Jan 2015Disposed off
United India Insurance Co. Ltd. Vs Ashok Kumar and Others
Delhi High Court · (2015) 1 ACC 479
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 158, 166
High Courts22 Jan 2015
Commissioner of Income Tax and Others Vs Mohan Meakins Limited and Others
Delhi High Court · (2015) 277 CTR 198 : (2015) 372 ITR 502
High Courts22 Jan 2015Dismissed
State of NCT of Delhi Vs Damodar Singh
Delhi High Court · (2015) 01 DEL CK 0248
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)Penal Code, 1860 (IPC) - Section 302, 404
High Courts22 Jan 2015Disposed off
Asim Khan Vs Zahid Ali
Delhi High Court · (2015) 01 DEL CK 0238
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 6 Rule 17
High Courts22 Jan 2015Dismissed
Radhey Shyam Vs GNCT of Delhi
Delhi High Court · (2015) 01 DEL CK 0234
Constitution of India, 1950 - Article 12, 14, 16, 21, 309
High Courts22 Jan 2015Dismissed
Affle Holdings Pte Limited Vs Saurabh Singh
Delhi High Court · (2015) 01 DEL CK 0233
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4Contract Act, 1872 - Section 27
High Courts22 Jan 2015Allowed
Statesman Limited Vs Anil Dogra
Delhi High Court · (2015) 145 FLR 844 : (2015) LLR 795
High Courts22 Jan 2015Disposed off
Satish Kumar Vs Union of India
Delhi High Court · (2015) 01 DEL CK 0231
High Courts22 Jan 2015Dismissed
Vinay Chhabra Vs Vera Ruth Rego Gonsalves
Delhi High Court · (2015) 01 DEL CK 0230
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2ATransfer of Property Act, 1882 - Section 53-A, 54, 55
High Courts22 Jan 2015
Court On Its Own Motion Vs Radhey Sham Middha
Delhi High Court · (2015) 01 DEL CK 0229
Contempt of Courts Act, 1971 - Section 12, 14(1), 2(c)Criminal Procedure Code, 1973 (CrPC) - Section 340Penal Code, 1860 (IPC) - Section 120B, 365, 467, 468, 471
High Courts22 Jan 2015Dismissed
Ram Shakal Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 01 DEL CK 0228
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 302