High Courts28 Jan 2015Disposed off
National Front of Indian Trade Unions (DHN) Vs Union of India and Others
Delhi High Court · (2015) 01 DEL CK 0274
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 197 of 212
High Courts28 Jan 2015Dismissed
Shanshah Vs Idrish
Delhi High Court · (2015) 01 DEL CK 0273
Delhi Rent Control Act, 1958 - Section 14(1), 14(1)(a), 14(1)(e), 14(l)(e), 14A
High Courts28 Jan 2015
Satyawan Singh Vs UOI
Delhi High Court · (2015) 219 DLT 29
Border Security Force Act, 1968 - Section 130(1), 19(b), 21(2), 41Constitution of India, 1950 - Article 14
High Courts28 Jan 2015Dismissed
Keashav Singh Vs Director General, BSF and Others
Delhi High Court · (2015) 01 DEL CK 0129
Border Security Force Act, 1968 - Section 14, 17, 46, 74(2), 80Penal Code, 1860 (IPC) - Section 14, 17, 354, 46, 74
High Courts28 Jan 2015Allowed
In Re: C. A. Process Industries Private Limited and Others
Delhi High Court · (2015) 01 DEL CK 0088
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts28 Jan 2015Disposed off
Sohail and Others Vs State Govt. of NCT Delhi and Others
Delhi High Court · (2015) 01 DEL CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 324, 34, 427
High Courts28 Jan 2015Disposed off
Dreamland Promoters and Consultants Pvt. Ltd. Vs State and Others
Delhi High Court · (2015) 01 DEL CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 420
High Courts28 Jan 2015
Sombir Dagar and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 01 DEL CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 328, 34, 406
High Courts28 Jan 2015Disposed off
Arvind Kaushik and Others Vs State
Delhi High Court · (2015) 01 DEL CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 385, 419
High Courts28 Jan 2015Dismissed
Meenu and Others Vs Integrated District Health Society and Others
Delhi High Court · (2015) 148 DRJ 311
Constitution of India, 1950 - Article 12, 14, 16, 21, 309
High Courts28 Jan 2015Disposed off
Jagpreet Kaur Gandhi Vs Union of India and Others
Delhi High Court · (2015) 4 AD 439 : (2015) 217 DLT 442
Constitution of India, 1950 - Article 226, 32
High Courts28 Jan 2015Disposed off
U.P. State Road Transport Corporation Vs Shahida and Others
Delhi High Court · (2015) 01 DEL CK 0052
Motor Vehicles Act, 1988 - Section 166, 2(c)
High Courts28 Jan 2015Dismissed
Shriram General Insurance Co. Ltd. Vs Preeti and Others
Delhi High Court · (2015) 01 DEL CK 0051
High Courts28 Jan 2015Disposed off
Uday Kumar Sinha Vs State
Delhi High Court · (2015) 3 Crimes 647 : (2015) 2 JCC 1031
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 207Penal Code, 1860 (IPC) - Section 34, 394, 397
High Courts28 Jan 2015Disposed off
Vikram Kapur and Others Vs Atlas Cycles (Haryana) Ltd. and Others
Delhi High Court · (2015) 2 AD 245 : (2015) 219 DLT 1 : (2015) 148 DRJ 461
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 6 Rule 17Companies Act, 1956 - Section 391, 394
High Courts28 Jan 2015Dismissed
Inderjit Narula and Others Vs Rohit Dua and Others
Delhi High Court · (2015) 2 BC 40
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313Income Tax Act, 1961 - Section 269Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts28 Jan 2015Dismissed
Seema Swami Vs IHHR Hospitality Pvt. Ltd.
Delhi High Court · (2015) 01 DEL CK 0016
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 38, Order 38 Rule 38, Order 38 Rule 5, 151
High Courts28 Jan 2015
Commissioner of Income Tax Vs Transceivers India Ltd.
Delhi High Court · (2015) 01 DEL CK 0005
Income Tax Act, 1961 - Section 133(6), 260A, 271(1)(c), 276C
High Courts27 Jan 2015Disposed Off
Naresh Kumar Yadav Vs Union of India and Others
Delhi High Court · (2015) 4 SCT 42
Penal Code, 1860 (IPC) - Section 323, 341
High Courts27 Jan 2015Disposed off
Shankar Vs State
Delhi High Court · (2015) 1 JCC 757
Constitution of India, 1950 - Article 226