High Courts30 Jan 2015Disposed off

Rampat Vs Ganga Devi

Delhi High Court · (2015) 5 AD 91 : (2015) 217 DLT 568 : (2015) 2 RCR(Rent) 147

Delhi Rent Control Act, 1958 - Section 14, 14(1), 14(1)(e), 25B, 25-B
High Courts30 Jan 2015

Ram Gopal Vs Ram Charan

Delhi High Court · (2015) 01 DEL CK 0135

Civil Procedure Code, 1908 (CPC) - Section 11, 151, 152, 153Delhi Rent Control Act, 1958 - Section 25B, 5(2), 5(3)Partnership Act, 1932 - Section 4
High Courts30 Jan 2015Disposed off

M.C. Goyal Vs Sardar Mehar Singh

Delhi High Court · (2015) 3 AD 459 : (2015) 218 DLT 581

Civil Procedure Code, 1908 (CPC) - Section 115, 151Delhi Rent Control Act, 1958 - Section 25B, 25-B, 25B(8), 25-B(8)
High Courts30 Jan 2015Disposed off

Shiv Kumar Vs State of Delhi

Delhi High Court · (2015) 2 JCC 806

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 374Penal Code, 1860 (IPC) - Section 300, 302, 304, 304(2), 304I
High Courts30 Jan 2015Disposed off

Angoori Devi Vs State

Delhi High Court · (2015) 2 JCC 1039

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 498-A
High Courts30 Jan 2015Disposed off

Subhash Chand Vs State (NCT of Delhi)

Delhi High Court · (2015) 6 AD 154 : (2015) 1 JCC 707

Criminal Procedure Code, 1973 (CrPC) - Section 173, 251, 313Evidence Act, 1872 - Section 11, 137, 138Motor Vehicles Act, 1988 - Section 133
High Courts29 Jan 2015Allowed

DTC Vs Mahabir Prasad

Delhi High Court · (2015) 01 DEL CK 0372

Civil Procedure Code, 1908 (CPC) - Section 11, 141Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 17B, 32(2)(b), 33 2(b), 33(2)(b)
High Courts29 Jan 2015Disposed off

Sachinder Vs State

Delhi High Court · (2015) 2 JCC 794

Criminal Procedure Code, 1973 (CrPC) - Section 164, 389Penal Code, 1860 (IPC) - Section 323, 354, 376Protection of Children from Sexual Offences Act, 2012 - Section 12, 4, 6, 8