High Courts30 Jan 2015Disposed Off
Yahoo Inc. Vs Abdul Rasheed and Others
Delhi High Court · (2015) 01 DEL CK 0362
Trade Marks Act, 1999 - Section 11(6), 2(1)(zg)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 194 of 212
High Courts30 Jan 2015Allowed
Food Corporation of India Vs Ashok Rice Mills and Others
Delhi High Court · (2015) 6 AD 79
Arbitration and Conciliation Act, 1996 - Section 34, 34(2)(b)(ii)
High Courts30 Jan 2015Disposed off
Vandana Kumari and Others Vs State of Delhi
Delhi High Court · (2015) 3 JCC 1487
Penal Code, 1860 (IPC) - Section 120 B, 120B, 304, 317
High Courts30 Jan 2015Dismissed
Standard Chartered Bank Vs Vishal Global Ltd. and Others
Delhi High Court · (2015) 2 BC 258
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 30Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 17
High Courts30 Jan 2015
Harish Anil Vasant Vs Commissioner of Customs
Delhi High Court · (2015) 319 ELT 67
High Courts30 Jan 2015
Mridula Devi Vs Union of India and Others
Delhi High Court · (2015) 219 DLT 98
High Courts30 Jan 2015Disposed off
Uma Devi Vs Shivraj Krishan Gupta and Others
Delhi High Court · (2015) 148 DRJ 455
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 21 Rule 16, Order 22 Rule 10, Order 22 Rule 12, 11Partition Act, 1893 - Section 4Transfer of Property Act, 1882 - Section 4, 44, 52
High Courts30 Jan 2015Allowed
Food Corporation of India Vs Guru Arjan Dev Rice Mills and Others
Delhi High Court · (2015) 3 AD 536
Arbitration and Conciliation Act, 1996 - Section 31(3), 34, 34(2), 34(2)(a)(iv), 34(2)(a)(v)Penal Code, 1860 (IPC) - Section 406, 408, 420
High Courts30 Jan 2015Dismissed
Abdulla Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 2 JCC 1065
Criminal Procedure Code, 1973 (CrPC) - Section 438, 82Penal Code, 1860 (IPC) - Section 120-B, 307, 34
High Courts30 Jan 2015Disposed off
Shalu Gupta Vs The State
Delhi High Court · (2015) 2 JCC 1062
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 498-A
High Courts30 Jan 2015Dismissed
Sameer Hussain and Others Vs The State
Delhi High Court · (2015) 2 JCC 1035
Arms Act, 1959 - Section 25, 3, 39Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 34, 393, 398
High Courts30 Jan 2015
Jang Bahadur Singh Gujral Vs Commissioner of Customs
Delhi High Court · (2015) 319 ELT 629
High Courts30 Jan 2015
Union of India and Others Vs Rishi Engineering and Construction (P) Ltd.
Delhi High Court · (2015) 4 AD 543
Arbitration and Conciliation Act, 1996 - Section 31(3), 34, 34(2)(a)(v), 34(2)(b)(ii)
High Courts30 Jan 2015Allowed
Aditya Ganapa and Others Vs Religare Finvest Ltd.
Delhi High Court · (2015) 217 DLT 609
Arbitration and Conciliation Act, 1996 - Section 17, 34, 34(2)(b)(ii)Registration Act, 1908 - Section 17
High Courts30 Jan 2015Disposed off
Arun Kumar Vs Union of India and Others
Delhi High Court · (2015) 5 AD 127 : (2015) 217 DLT 541
High Courts30 Jan 2015Allowed
Rajpal Chataula Vs National Aviation Company of India Ltd. and Others
Delhi High Court · (2015) 2 AD 764
Constitution of India, 1950 - Article 226
High Courts30 Jan 2015
Commissioner of Income Tax Vs Sudhir Dhingra and Others
Delhi High Court · (2015) 373 ITR 555
Income Tax Act, 1961 - Section 132, 132(9A), 142(1), 143(2), 158BC
High Courts30 Jan 2015Disposed off
AMKV-TECPRO Vs Gail (India) Limited and Others
Delhi High Court · (2015) 01 DEL CK 0271
Arbitration and Conciliation Act, 1996 - Section 9Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 - Section 3, 3(1), 6, 6(1)
High Courts30 Jan 2015Disposed off
Gilead Pharmasset, LLC Vs Union of India and Others
Delhi High Court · (2015) 4 AD 758 : (2015) 217 DLT 604 : (2015) 62 PTC 405
Constitution of India, 1950 - Article 226Patents Act, 1970 - Section 117A, 11B, 14, 15, 25
High Courts30 Jan 2015Disposed off
Asha Khanna and Others Vs Pankaj Khanna and Others
Delhi High Court · (2015) 4 AD 743 : (2015) 217 DLT 614 : (2015) 148 DRJ 302
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 12 Rule 6, Order 12 Rule 6(i), Order 7 Rule 11, 10Constitution of India, 1950 - Article 227