High Courts03 Feb 2015
Commissioner of Income Tax, Delhi VIII Vs Muthoot Financiers and Others
Delhi High Court · (2015) 275 CTR 501 : (2015) 371 ITR 408 : (2015) 230 TAXMAN 95
Income Tax Act, 1961 - Section 10(1), 148, 260-A, 269SS, 269-SS
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 192 of 212
High Courts03 Feb 2015Disposed off
Rattan Singh Builders Pvt. Ltd. Vs Punj Lloyd Ltd.
Delhi High Court · (2015) 4 AD 712 : (2015) 218 DLT 667
Arbitration and Conciliation Act, 1996 - Section 11Companies Act, 1956 - Section 434
High Courts03 Feb 2015
Saini Constructions Company Vs Delhi Jal Board
Delhi High Court · (2015) 3 AD 93
Contract Act, 1872 - Section 73, 74
High Courts03 Feb 2015Disposed off
Vikas Rana and Others Vs State and Others
Delhi High Court · (2015) 2 AD 718 : (2015) 2 JCC 945
Hindu Marriage Act, 1955 - Section 13(B)(I)Penal Code, 1860 (IPC) - Section 323, 34, 341, 376, 506
High Courts03 Feb 2015Dismissed
Shashi Bala Vs SBM Sr. Secondary School and Others
Delhi High Court · (2015) 2 AD 301 : (2015) 218 DLT 575 : (2015) 148 DRJ 78
Penal Code, 1860 (IPC) - Section 509Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 11, 4
High Courts03 Feb 2015Dismissed
Raj Kachroo Vs EdCIL (India) Ltd. and Others
Delhi High Court · (2015) 02 DEL CK 0158
Comptroller and Auditor-generals (Duties, Powers and Conditions of Service) Act, 1971 - Section 10, 11, 11, 12, 13Constitution of India, 1950 - Article 122, 148, 149, 150, 151
High Courts03 Feb 2015Disposed off
Rare Earth Overseas Vs Container Corporation of India Ltd.
Delhi High Court · (2015) 2 AD 461
Railways Act, 1989 - Section 100, 101, 102, 103, 103
High Courts03 Feb 2015Dismissed
M. Vadivelu Vs Rajkishan and Co. and Others
Delhi High Court · (2015) 145 FLR 842 : (2015) LLR 654
Industrial Disputes Act, 1947 - Section 33(c)(2)
High Courts03 Feb 2015Dismissed
Hongkong and Shanghai and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0155
Industrial Disputes Act, 1947 - Section 10(1), 17(b), 2(s), 36
High Courts03 Feb 2015Dismissed
Prince Kumar and Others Vs The Institute of Company Secretaries of India and Others
Delhi High Court · (2015) 148 DRJ 69 : (2015) 130 SCL 184
Company Secretaries Act, 1980 - Section 23, 3, 3(2), 31, 31(b)Constitution of India, 1950 - Article 14, 19, 19(1)(c)
High Courts03 Feb 2015
HCL Limited Vs The Commissioner of Income Tax New Delhi
Delhi High Court · (2015) 276 CTR 416 : (2015) 372 ITR 441
Income Tax Act, 1961 - Section 260A, 9(1)(vi)
High Courts03 Feb 2015Dismissed
Akbar Hussain Vs Jai Dev Vashisth
Delhi High Court · (2015) 02 DEL CK 0071
High Courts03 Feb 2015Dismissed
Defence Public School Vs N.C.T. Government of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0070
Constitution of India, 1950 - Article 21A
High Courts03 Feb 2015Dismissed
State of NCT of Delhi Vs Rashid
Delhi High Court · (2015) 02 DEL CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 378, 378(1)Penal Code, 1860 (IPC) - Section 376, 376(2)(f)Protection of Children from Sexual Offences Act, 2012 - Section 4, 6
High Courts02 Feb 2015Dismissed
Narender Singh Rana Vs Director, Nehru Memorial Museum and Library
Delhi High Court · (2015) 2 SLJ 221
Constitution of India, 1950 - Article 14, 226
High Courts02 Feb 2015Partly Allowed
Harbans Kaur and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 148 DRJ 395
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts02 Feb 2015Disposed off
OSS Technologies Pvt. Ltd Vs Regional Provident Fund Commissioner
Delhi High Court · (2015) 145 FLR 1060 : (2015) 2 LLJ 33
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14-B, 7(1), 7(I), 7A, 7-Q
High Courts02 Feb 2015Disposed off
Ram Sumiran Pal Vs State
Delhi High Court · (2015) 3 AD 491
Criminal Procedure Code, 1973 (CrPC) - Section 439, 482Penal Code, 1860 (IPC) - Section 120B, 406, 420
High Courts02 Feb 2015Disposed off
Ankur Madan and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 1 JCC 592
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 406, 498-A
High Courts02 Feb 2015Disposed off
Sree Kumar Textiles (P) Ltd. Vs Union of India and Others
Delhi High Court · (2015) 2 AD 509
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, 7(1), 7(I), 7-A, 7Q