High Courts05 Feb 2015Allowed
Sandeep Vs State (NCT of Delhi)
Delhi High Court · (2015) 02 DEL CK 0061
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Evidence Act, 1872 - Section 106
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 190 of 212
High Courts05 Feb 2015Dismissed
Multitech Construction Co. Vs Govt. of NCT of Delhi
Delhi High Court · (2015) 02 DEL CK 0025
Arbitration and Conciliation Act, 1996 - Section 28(3), 34, 34(2)
High Courts05 Feb 2015Dismissed
Aishwarya Financial Services Pvt. Ltd. and Others Vs Future Value Retail Ltd.
Delhi High Court · (2015) 5 ARBLR 141
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 17, 2(1)(e), 20Civil Procedure Code, 1908 (CPC) - Section 20
High Courts05 Feb 2015
Harish Chand Vs Mukesh Kumar and Others
Delhi High Court · (2015) 02 DEL CK 0008
Delhi Rent Control Act, 1958 - Section 14, 14(1)(e), 14-A, 15, 2(e)
High Courts04 Feb 2015
Gulshan Rai Monga Vs Sanjay Malhotra and Others
Delhi High Court · (2016) 226 DLT 611 : (2015) 148 DRJ 386
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3Constitution of India, 1950 - Article 227Delhi Rent Control Act, 1958 - Section 14(1), 14(1)(a), 14(1)(j), 19, 25(b)
High Courts04 Feb 2015Allowed
V.B. Secrity Services Vs Assistant Provident Fund Commissioner
Delhi High Court · (2015) 145 FLR 840 : (2015) 2 LLJ 7
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, 7(1), 7-(O), 7A, 7-O
High Courts04 Feb 2015Allowed
Bheem Singh and Others Vs Oriental Bank of Commerce and Others
Delhi High Court · (2015) 2 BC 231
High Courts04 Feb 2015
Sarita Aggarwal Vs The Income Tax Officer
Delhi High Court · (2015) 373 ITR 586 : (2015) 231 TAXMAN 600
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Income Tax Act, 1961 - Section 260A, 263, 68Transfer of Property Act, 1882 - Section 122
High Courts04 Feb 2015Allowed
Vasantha Rajagopalan Vs Govt. of NCT, Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0186
Constitution of India, 1950 - Article 226
High Courts04 Feb 2015
Jyoti Vs State and Others
Delhi High Court · (2015) 02 DEL CK 0185
Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts04 Feb 2015Disposed off
Sunil Kumar and Others Vs State and Others
Delhi High Court · (2015) 02 DEL CK 0184
Penal Code, 1860 (IPC) - Section 307, 308, 320, 323, 34
High Courts04 Feb 2015Dismissed
Pawan Singh Vs State and Others
Delhi High Court · (2015) 219 DLT 13
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 161, 173(2), 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts04 Feb 2015
Commissioner of Income Tax-III Vs Shri Shyam Sunder Infrastructure (P) Ltd.
Delhi High Court · (2015) 02 DEL CK 0176
Income Tax Act, 1961 - Section 120, 124, 124(3), 124(3)(a), 127
High Courts04 Feb 2015Allowed
Harish Chander Vs Delhi Development Authority
Delhi High Court · (2015) 3 AD 237 : (2015) 218 DLT 255
High Courts04 Feb 2015
Board of Control for Cricket in India (BCCI) and Others Vs Prasar Bharati Broadcasting Corporation of India and Others
Delhi High Court · (2015) 148 DRJ 342
Cable Television Networks (Regulation) Act, 1995 - Section 12, 12(1), 12(2), 12(2)(e), 12(3)Constitution of India, 1950 - Article 14, 19(1)(a), 19(1)(g), 19(2), 39(b)Prasar Bharati (Broadcasting Corporation of India) Act, 1990 - Section 12(2)(b), 12(2)(e), 12(2)(n), 12(3)(a), 12(3)(c)
High Courts04 Feb 2015Disposed off
Preeti Chandra Vs Kautan Kraft and Others
Delhi High Court · (2015) 02 DEL CK 0115
High Courts04 Feb 2015
Jhang Biradari Housing Residents Society Vs Bharat Bhushan Sachdeva and Others
Delhi High Court · (2015) 5 AD 416 : (2015) 217 DLT 507
Benami Transactions (Prohibition) Act, 1988 - Section 4Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Constitution of India, 1950 - Article 136
High Courts04 Feb 2015Disposed off
Satya Vs South Delhi Municipal Corporation
Delhi High Court · (2015) 4 AD 232 : (2015) 4 ARBLR 394
Arbitration and Conciliation Act, 1996 - Section 11(6), 7(5)
High Courts04 Feb 2015
Commissioner of Income Tax Delhi Vs Chander Prakash Pabreja
Delhi High Court · (2015) 372 ITR 472
Income Tax Act, 1961 - Section 144, 147, 44AF, 68
High Courts04 Feb 2015Dismissed
Gautam Khaitan and Others Vs Union of India and Others
Delhi High Court · (2015) CriLJ 2112 : (2015) 218 DLT 183 : (2015) 3 JCC 1992 : (2015) 3 RCR(Criminal) 118
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 173Prevention of Money-Laundering Act, 2002 - Section 17, 18, 2(u), 2(y), 20(1)