High Courts06 Feb 2015Disposed off

Babloo Vs State (NCT of Delhi)

Delhi High Court · (2015) 2 JCC 1204

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 328, 34, 376 (2)(g), 376(2)(g)
High Courts06 Feb 2015Dismissed

Mother Dairy Vs Arvind Kumar Arora

Delhi High Court · (2015) 5 AD 308 : (2015) 218 DLT 362 : (2015) 1 LLN 659

Industrial Disputes Act, 1947 - Section 11(A), 2(s)Penal Code, 1860 (IPC) - Section 419, 420, 468, 471
High Courts06 Feb 2015

K.S. Bhatnagar Vs State and Others

Delhi High Court · (2015) 02 DEL CK 0003

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 190, 197, 200, 482, 91Delhi Police Act, 1978 - Section 140