High Courts09 Feb 2015Disposed off
Manoj and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 02 DEL CK 0200
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 187 of 212
High Courts09 Feb 2015Disposed off
Santosh Kumar and Others Vs State and Others
Delhi High Court · (2015) 02 DEL CK 0199
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
High Courts09 Feb 2015Dismissed
State (Govt. of NCT of Delhi) Vs Mullah Muzib
Delhi High Court · (2015) 02 DEL CK 0198
Criminal Procedure Code, 1973 (CrPC) - Section 164, 207, 313, 378, 378(i)Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 377
High Courts09 Feb 2015Disposed off
Sanjeev Joshi and Others Vs Manas Kumar Chatterjee and Others
Delhi High Court · (2015) 02 DEL CK 0195
High Courts09 Feb 2015
Savina Sharan Vs Babu Haleem Handicrafts
Delhi High Court · (2015) 02 DEL CK 0192
Bankers Books Evidence Act, 1891 - Section 2(8), 4
High Courts09 Feb 2015Dismissed
Nathia and Others Vs Imtiaz and Others
Delhi High Court · (2015) 02 DEL CK 0191
High Courts09 Feb 2015Allowed
Rajesh and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 02 DEL CK 0190
Penal Code, 1860 (IPC) - Section 307, 308, 320, 34, 482
High Courts09 Feb 2015Partly Allowed
Rahul Bhatia and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0142
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 11, 19(7), 24, 24(2)
High Courts09 Feb 2015
Commissioner of Income Tax Delhi Vs Ram Gopal
Delhi High Court · (2015) 372 ITR 498 : (2015) 230 TAXMAN 205
Transfer of Property Act, 1882 - Section 2(14), 2(47), 2(47)(v), 53A, 54
High Courts09 Feb 2015Dismissed
Shriram General Insurance Co. Ltd. Vs Shabir and Others
Delhi High Court · (2015) 02 DEL CK 0140
Constitution of India, 1950 - Article 15(1)Motor Vehicles Act, 1988 - Section 163A, 163-A, 168
High Courts09 Feb 2015Disposed off
Uttar Pradesh State Road Transport Corporation Vs Gulvashri and Others
Delhi High Court · (2015) 02 DEL CK 0139
Motor Vehicles Act, 1988 - Section 166
High Courts09 Feb 2015Partly Allowed
AAS Mohammad and Others Vs GNCT of Delhi and Others
Delhi High Court · (2015) 148 DRJ 627 : (2015) 148 DRJ 527
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts09 Feb 2015Allowed
D.T.C. Vs Prem Singh
Delhi High Court · (2015) 5 AD 566
Industrial Disputes Act, 1947 - Section 33(2) (b)Penal Code, 1860 (IPC) - Section 279, 304, 304A, 304-A
High Courts09 Feb 2015
Commissioner of Income Tax Vs Ramesh Suri
Delhi High Court · (2015) 02 DEL CK 0102
Income Tax Act, 1961 - Section 256(2), 68
High Courts09 Feb 2015Dismissed
A. Kumar Sharma Vs CBI
Delhi High Court · (2015) 2 JCC 959
Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Penal Code, 1860 (IPC) - Section 109, 120B, 120-B, 420, 467Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts09 Feb 2015
Prem Kumar Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0089
Air Force Act, 1950 - Section 20(3), 23
High Courts09 Feb 2015
Anjna Chaudhry Vs Director General, Indo Tibetan Border Police Force and Others
Delhi High Court · (2015) 02 DEL CK 0087
Indo-Tibetan Border Police Force Act, 1992 - Section 51, 51(1), 56, 56(1), 57
High Courts09 Feb 2015Dismissed
Naresh Gautam Vs State
Delhi High Court · (2015) 02 DEL CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 307, 324, 34
High Courts09 Feb 2015Dismissed
Rajni Jain and Others Vs Parag Jain
Delhi High Court · (2015) 02 DEL CK 0076
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 14(2)
High Courts09 Feb 2015Disposed off
Santosh Kumar Singh and Others Vs Union of India
Delhi High Court · (2015) 02 DEL CK 0075
Constitution of India, 1950 - Article 226