High Courts10 Feb 2015Dismissed
Mithu Rai Vs State
Delhi High Court · (2015) 2 JCC 1101
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Evidence Act, 1872 - Section 118, 157, 6, 8Penal Code, 1860 (IPC) - Section 376, 376(2)(f)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 186 of 212
High Courts10 Feb 2015Disposed off
Surender Singh Vs Madura Coats Pvt. Ltd.
Delhi High Court · (2015) 02 DEL CK 0206
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts10 Feb 2015
Vikram Kaushik and Others Vs Vivek Kaushik
Delhi High Court · (2015) 02 DEL CK 0193
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 7 Rule 11(b), Order 7 Rule 11(b)/(c)
High Courts10 Feb 2015
Commissioner of Income Tax Vs Ramesh Suri
Delhi High Court · (2015) 02 DEL CK 0135
Income Tax Act, 1961 - Section 256(2), 68
High Courts10 Feb 2015Dismissed
Lion Services Ltd. Vs DLF Projects Ltd.
Delhi High Court · (2015) 02 DEL CK 0127
Arbitration and Conciliation Act, 1996 - Section 42, 9Civil Procedure Code, 1908 (CPC) - Section 20Limitation Act, 1963 - Section 18
High Courts10 Feb 2015
D.C.M. Shri Ram Consolidate Ltd. Vs B.K. Gupta and Others
Delhi High Court · (2015) 148 DRJ 664 : (2015) LLR 887
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 17B, 2 (s)
High Courts10 Feb 2015Disposed off
Rajendra Kataria Vs Baldesh Kumar Kaushik and Others
Delhi High Court · (2015) 02 DEL CK 0010
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 32Delhi Rent Control Act, 1958 - Section 14(1)(e), 25B, 25B(8)
High Courts10 Feb 2015Disposed off
Vimla Devi Vs Sunil Dua
Delhi High Court · (2015) 02 DEL CK 0009
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 10 Rule 10Delhi Rent Control Act, 1958 - Section 14(1)(e), 25B, 27, 3(c), 6ATransfer of Property Act, 1882 - Section 106
High Courts10 Feb 2015Dismissed
Union of India and Others Vs Pal Singh and Others
Delhi High Court · (2015) 02 DEL CK 0002
Constitution of India, 1950 - Article 16, 16(1), 16(4), 16(4A), 226
High Courts10 Feb 2015
Atul Agarwal Vs Ascent Infracon Pvt. Ltd.
Delhi High Court · (2015) 02 DEL CK 0001
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 2(3), Order 37 Rule 37, Order 5 Rule 20Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Feb 2015Partly Allowed
Alka Sahni Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 148 DRJ 629
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts09 Feb 2015
Axis Ispat Pvt. Ltd. Vs Sadhna Mines Pvt. Ltd.
Delhi High Court · (2015) 218 DLT 360
Arbitration and Conciliation Act, 1996 - Section 11
High Courts09 Feb 2015Partly Allowed
I.S. Dye Stuff Industries Ltd. Vs UOI and Others
Delhi High Court · (2015) 148 DRJ 705
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts09 Feb 2015Partly Allowed
Trans Asian Industries Exposition Pvt. Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 149 DRJ 302
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts09 Feb 2015
Commissioner Of Income Tax (TDS)-I Vs C.J. International Hotels Pvt. Ltd.
Delhi High Court · (2015) 372 ITR 684
Income Tax Act, 1961 - Section 11, 143 (2), 147, 148, 153
High Courts09 Feb 2015
Dharmendra Prasad Singh and Others Vs The Chairman, State Bank of India and Others
Delhi High Court · (2015) 02 DEL CK 0239
Constitution of India, 1950 - Article 12, 14, 141, 142, 16
High Courts09 Feb 2015
Choice Hotels International Inc. Vs M. Sanjay Kumar and Others
Delhi High Court · (2015) 62 PTC 269
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 20Companies Act, 1956 - Section 20, 22, 22(5)Copyright Act, 1957 - Section 62, 62(2)
High Courts09 Feb 2015Disposed off
Hoshiyar Singh Vs State
Delhi High Court · (2015) 02 DEL CK 0205
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376, 506
High Courts09 Feb 2015
Commissioner of Income Tax-XIV Vs Vivek Aggarwal
Delhi High Court · (2015) 02 DEL CK 0202
Evidence Act, 1872 - Section 34Income Tax Act, 1961 - Section 132(4A), 142A, 143(3), 153A, 2(22AA)Information Technology Act, 2000 - Section 2(t)
High Courts09 Feb 2015Disposed off
Bikramjit Ahluwalia Vs State (Govt. of NCT) and Others
Delhi High Court · (2015) 02 DEL CK 0201
Penal Code, 1860 (IPC) - Section 120-B, 307, 320, 420, 467