Constitution of India, 1950 - Article 20 (3), 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 161(2), 311A, 482Penal Code, 1860 (IPC) - Section 120B, 384, 420, 511

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High Courts11 Feb 2015

Nisar Ahmed Vs Agyapal Singh

Delhi High Court · (2015) 02 DEL CK 0282

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151Delhi Rent Control Act, 1958 - Section 14 (1) (e), 14(1) (e), 25-B, 25-B(8)Evidence Act, 1872 - Section 116

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High Courts11 Feb 2015Dismissed

R. Kannan Vs Union of India and Others

Delhi High Court · (2015) 02 DEL CK 0243

Constitution of India, 1950 - Article 14, 226Insurance Regulatory and Development Authority Act, 1999 - Section 4, 7

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High Courts11 Feb 2015

Batool Dawood and Others Vs Additional Director, Directorate of Enforcement, Govt. of India

Delhi High Court · (2015) 02 DEL CK 0236

Constitution of India, 1950 - Article 226Foreign Exchange Management Act, 1999 - Section 19, 19(2), 35, 49(3), 49(4)Foreign Exchange Regulation Act, 1973 - Section 18(2), 18(3), 19(2), 52, 52(2)

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High Courts11 Feb 2015Dismissed

Suresh Chand Jain Vs Director General and Others

Delhi High Court · (2015) 2 SLJ 230

Constitution of India, 1950 - Article 226, 311

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High Courts11 Feb 2015Disposed off

Naveen Dahiya Vs GNCT of Delhi and Others

Delhi High Court · (2015) 149 DRJ 157 : (2015) 3 SLJ 144

Constitution of India, 1950 - Article 16(1), 16(4), 226

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High Courts11 Feb 2015

Vishwanath Chugh Vs Krishan Lal Chugh and Others

Delhi High Court · (2015) 02 DEL CK 0231

Hindu Succession Act, 1956 - Section 14

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High Courts11 Feb 2015Dismissed

State Vs Wajid

Delhi High Court · (2015) 02 DEL CK 0230

Criminal Procedure Code, 1973 (CrPC) - Section 164Limitation Act, 1963 - Section 5

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High Courts11 Feb 2015Allowed

Amit Pal Vs Union of India and Others

Delhi High Court · (2015) 02 DEL CK 0227

Constitution of India, 1950 - Article 14, 226Representation of the People Act, 1950 - Section 20

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High Courts11 Feb 2015Allowed

Northern Coalfields Limited Vs D.B. Goswami and Others

Delhi High Court · (2015) 02 DEL CK 0226

Constitution of India, 1950 - Article 338, 338(8)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47, 58, 59, 61, 62

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High Courts11 Feb 2015Allowed